High Courts23 Dec 1924Dismissed
Sheopujan Misra and Another Vs Mahngu Rai and Others
Allahabad High Court · 86 Ind. Cas. 130
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 1 of 34
High Courts23 Dec 1924Allowed
Harakh Chand Vs Ganga Prasad and Others
Allahabad High Court · AIR 1925 All 371
High Courts23 Dec 1924Dismissed
Sheopujan Misra and Another Vs Mangu Rai and Others
Allahabad High Court · AIR 1925 All 324
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Dec 1924Dismissed
Lala Birj Lal Vs Choudhuri Muhammad Ibrahim
Allahabad High Court · AIR 1925 All 824 : 87 Ind. Cas. 713
High Courts22 Dec 1924Dismissed
Debigir Tapdhari Vs Emperor
Allahabad High Court · AIR 1925 All 322
Penal Code, 1860 (IPC) — Section 173
High Courts22 Dec 1924Dismissed
Gopi Nath and Another Vs Ram Nath
Allahabad High Court · AIR 1925 All 356
Co-operative Societies Act, 1912 — Section 43
High Courts19 Dec 1924Dismissed
Mata Din and Others Vs Anand Madho
Allahabad High Court · AIR 1925 All 812 : 87 Ind. Cas. 590
Uttar Pradesh Tenancy Act, 1939 — Section 34
High Courts19 Dec 1924Allowed
Ramzani and Another Vs Emperor
Allahabad High Court · AIR 1925 All 319
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts19 Dec 1924Dismissed
Bhagwan Das Vs Saddiq Ahmad
Allahabad High Court · AIR 1925 All 318
Penal Code, 1860 (IPC) — Section 504
High Courts18 Dec 1924Dismissed
Sheodarahan Singh Vs Beni Chaudhari and Others
Allahabad High Court · AIR 1925 All 492
High Courts18 Dec 1924Disposed Of
In Re: Chunni Lal Kalyan Das
Allahabad High Court · AIR 1925 All 469
Income Tax Act, 1922 — Section 66
High Courts17 Dec 1924
Khem Singh and Others Vs Raghubir Singh and Others
Allahabad High Court · AIR 1925 All 578
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Dec 1924Dismissed
Ram Ugrah Singh Vs The Benares Hindu University
Allahabad High Court · AIR 1925 All 253(1)
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts15 Dec 1924Disposed Of
Tula Ramsah Jagati and Others Vs Shyam Lal Sah Thulgharia and Another
Allahabad High Court · (1924) 12 AHC CK 0048
High Courts15 Dec 1924Disposed Of
Mt. Bhuta Vs Bisheshar Singh
Allahabad High Court · AIR 1925 All 432 : 87 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Section 60(c)