High Courts02 Dec 1924
Ameraj Singh Vs Emperor
Allahabad High Court · AIR 1925 All 306
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 3 of 34
High Courts01 Dec 1924Dismissed
Peerji Mohib Ali Shah Vs Ram Chander
Allahabad High Court · (1924) 12 AHC CK 0046
High Courts01 Dec 1924Dismissed
Nanhe Mal and Others Vs Jamil-ur-Rahman and Others
Allahabad High Court · AIR 1925 All 316
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147
High Courts01 Dec 1924
Mumtaz-Ud-Daula Mukarram Ali Khan of Pahasu Vs James R.R. Skinner
Allahabad High Court · (1924) 12 AHC CK 0008
High Courts01 Dec 1924
Nawab Mumtaz-ud-daula Mukarram Ali Khan of Pahasu Vs James R.R. Skinner
Allahabad High Court · (1924) 12 AHC CK 0004
High Courts28 Nov 1924
Sheobodh Ram Teli Vs Shiva Prasad and Others
Allahabad High Court · AIR 1925 All 293
High Courts28 Nov 1924Dismissed
Kalika Singh Vs Ram Lal Singh
Allahabad High Court · AIR 1925 All 378 : 87 Ind. Cas. 92
High Courts27 Nov 1924Disposed Of
Ganga Prasad and Another Vs Mt. Kishni and Another
Allahabad High Court · (1924) 11 AHC CK 0037
High Courts27 Nov 1924
Gudri Singh and Others Vs Parsotam Das and Others
Allahabad High Court · AIR 1925 All 395
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts27 Nov 1924
Ram Brichh Singh and Another Vs Chhakauri Singh and Another
Allahabad High Court · AIR 1925 All 748
Transfer of Property Act, 1882 — Section 108, 63
High Courts26 Nov 1924Dismissed
Kharbar Vs Abdul Raoof and Others
Allahabad High Court · AIR 1925 All 815
High Courts26 Nov 1924Disposed Of
Harbans Singh and Others Vs Rajinder Kuar
Allahabad High Court · AIR 1925 All 277 : 85 Ind. Cas. 1047
Guardians and Wards Act, 1890 — Section 32Trusts Act, 1882 — Section 78
High Courts26 Nov 1924Allowed
Lalji and Others Vs Emperor
Allahabad High Court · AIR 1925 All 308
Penal Code, 1860 (IPC) — Section 143, 147, 224, 225
High Courts26 Nov 1924
Dip Narain Singh Vs Jagmohan Ahir
Allahabad High Court · AIR 1925 All 576 : 87 Ind. Cas. 15
Transfer of Property Act, 1882 — Section 76
High Courts25 Nov 1924Dismissed
Nagar and Others Vs Khase and Others
Allahabad High Court · AIR 1925 All 440
High Courts25 Nov 1924Dismissed
Thakur Rudrapal Singh and Others Vs Matabadal Singh and Others
Allahabad High Court · AIR 1925 All 484 : 85 Ind. Cas. 480
Transfer of Property Act, 1882 — Section 60, 83
High Courts25 Nov 1924Dismissed
Gulab Vs Emperor
Allahabad High Court · AIR 1925 All 667
Criminal Procedure Code, 1898 (CrPC) — Section 202, 476A