High Courts12 Dec 1924Dismissed
Narain Das and Others Vs Chiranji Lal
Allahabad High Court · AIR 1925 All 364
Civil Procedure Code, 1908 (CPC) — Section 114, 148
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 2 of 34
High Courts12 Dec 1924Dismissed
Ratni Bai Vs Ghasi Ram Nathu Ram and Others
Allahabad High Court · AIR 1925 All 344
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Dec 1924
Fateh Chand and Others Vs Emperor
Allahabad High Court · AIR 1925 All 606
Evidence Act, 1872 — Section 25
High Courts11 Dec 1924Dismissed
Kuber Upadhia Vs Ramakar Dat Upadhia and Others
Allahabad High Court · AIR 1925 All 351
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts11 Dec 1924
Daulat Vs Sankatha Prasad and Others
Allahabad High Court · (1924) 12 AHC CK 0009
High Courts11 Dec 1924
Hafiz Nehal Ahmad Vs Ramji Das
Allahabad High Court · AIR 1925 All 620 : 87 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts10 Dec 1924
Thakur Anrudh Singh Vs Mt. Rupa Kunwar and Others
Allahabad High Court · AIR 1925 All 601 : 87 Ind. Cas. 118
High Courts09 Dec 1924Dismissed
Peyare Lal and Others Vs Banke Lal and Others
Allahabad High Court · (1924) 12 AHC CK 0032
High Courts09 Dec 1924Allowed
Kanhaiya Lal Vs Niranjan Lal and Others
Allahabad High Court · AIR 1925 All 367
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts09 Dec 1924Dismissed
Murlidhar Vs Mahboob Khan
Allahabad High Court · AIR 1925 All 644 : 85 Ind. Cas. 848
High Courts08 Dec 1924Dismissed
Firm Ram Gopal-Mool Chand Vs Income Tax Commissioner
Allahabad High Court · AIR 1925 All 403 : 87 Ind. Cas. 797
Income Tax Act, 1961 — Section 66(6)
High Courts08 Dec 1924Dismissed
East Indian Railway Company Vs Tota Ram Pirbhu Dayal
Allahabad High Court · (1924) 12 AHC CK 0024
High Courts05 Dec 1924Dismissed
Ram Sarup Vs The Arya Samaj and Others
Allahabad High Court · AIR 1925 All 337
Transfer of Property Act, 1882 — Section 41
High Courts05 Dec 1924
Shib Charan Das Vs Kharka and Another
Allahabad High Court · AIR 1925 All 346
Transfer of Property Act, 1882 — Section 111
High Courts05 Dec 1924
Ravi Chander Sahai and Others Vs Sunder Singh
Allahabad High Court · AIR 1925 All 640 : 87 Ind. Cas. 112
Criminal Procedure Code, 1898 (CrPC) — Section 528(2)
High Courts03 Dec 1924Allowed
Lakshmi Chand Vs Lila Dhar
Allahabad High Court · AIR 1925 All 745 : 87 Ind. Cas. 182
High Courts03 Dec 1924Dismissed
Jhau Lal Vs Emperor
Allahabad High Court · AIR 1925 All 310
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts03 Dec 1924Dismissed
Ram Ghulam alias Faqir Chand Vs Ram Chandra and Others
Allahabad High Court · (1924) 12 AHC CK 0018
High Courts02 Dec 1924Dismissed
Ajudhia Prasad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 664