High Courts02 Jan 1924
Musammat Basanti Vs Maqsud Ali Khan and Others
Allahabad High Court · AIR 1924 All 528 : 83 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 4(h)
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 34 of 34
High Courts01 Jan 1924
Lala Muthura Prasad and Others Vs Bombay Baroda and Central India Railway Co.
Allahabad High Court · 78 Ind. Cas. 434
Civil Procedure Code, 1908 (CPC) — Section 102, 115Provincial Small Cause Courts Act, 1887 — Section 25