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Allahabad High Court judgments, 1924

663 judgments · page 32 of 34

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High Courts22 Jan 1924Dismissed

Nathu and Others Vs Tulsi Ram and Others

Allahabad High Court · AIR 1924 All 434 : 78 Ind. Cas. 316

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High Courts22 Jan 1924Dismissed

Babu Kanhiya Lal Vs Ashraf Khan and Others

Allahabad High Court · AIR 1924 All 355 : 78 Ind. Cas. 402

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts22 Jan 1924

Ashraf Khan and Others Vs Kanhaiya Lal and Mahmud Jan Khan and Others

Allahabad High Court · (1924) ILR (All) 230

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts22 Jan 1924

Girwar Singh Vs Ram Piari Kuer and another

Allahabad High Court · (1924) 01 AHC CK 0009

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High Courts21 Jan 1924Allowed

Bisal Singh and Others Vs Roshan Lal and Another

Allahabad High Court · AIR 1924 All 373 : 78 Ind. Cas. 265

Registration Act, 1908 — Section 28
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High Courts21 Jan 1924Dismissed

Rani Vs Manni Lal and Others and Parbati

Allahabad High Court · (1924) ILR (All) 327

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High Courts21 Jan 1924Dismissed

Lalman and Another Vs Fazal Muhammad Khan and Another

Allahabad High Court · AIR 1925 All 200 : 78 Ind. Cas. 115

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High Courts21 Jan 1924

Bhup Narain Rai and Others Vs Sri Thakur Radha Krishna and Others

Allahabad High Court · AIR 1925 All 193

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High Courts21 Jan 1924

Manni Lal and Others Vs Musammat Rani and Musammat Parbati

Allahabad High Court · AIR 1924 All 534 : 78 Ind. Cas. 382

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High Courts21 Jan 1924

Pandit Ish Narain Upadhia Vs Rameshar Lohar and Another

Allahabad High Court · AIR 1924 All 433 : 78 Ind. Cas. 164

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High Courts21 Jan 1924

Lala Sunder Lal Vs Bhup Singh and Another

Allahabad High Court · 88 Ind. Cas. 164

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High Courts18 Jan 1924Dismissed

Rao Adya Saran Singh Vs Jagannath

Allahabad High Court · 78 Ind. Cas. 391

North Western Provinces Tenancy Act, 1901 — Section 154
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High Courts18 Jan 1924Dismissed

Adya Saran Singh Vs Jagannath

Allahabad High Court · AIR 1924 All 561 : (1924) ILR (All) 323

Government of India Act, 1915 — Section 107
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High Courts18 Jan 1924

Umrao Vs Lachhman and Others

Allahabad High Court · (1924) ILR (All) 321 : 79 Ind. Cas. 217

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High Courts17 Jan 1924

B. Kishun Dayal Sahi Vs Lt. Sahibzada Ravi Pratab Narain Singh and Others

Allahabad High Court · 78 Ind. Cas. 389

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High Courts16 Jan 1924Dismissed

Nema Singh Vs Musammat Kulsum-Un-Nissa

Allahabad High Court · 86 Ind. Cas. 392

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High Courts16 Jan 1924Dismissed

Allah Dia and Another Vs Rahimuddin and Others

Allahabad High Court · AIR 1924 All 520 : 78 Ind. Cas. 166

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High Courts15 Jan 1924Allowed

Brij Ballab Das and Others Vs Mahabir Prasad

Allahabad High Court · AIR 1924 All 209 : 78 Ind. Cas. 167

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High Courts09 Jan 1924Dismissed

Yaqub Ali and Others Vs Dhan Singh

Allahabad High Court · 78 Ind. Cas. 863

Uttar Pradesh Land Revenue Act, 1901 — Section 90
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High Courts09 Jan 1924Dismissed

Jharbandhan Prasad and another Vs Sidh Nath Raut and another Sidh Nath Raut and another Vs Fharbandhan Prasad and another

Allahabad High Court · (1924) 01 AHC CK 0038

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