High Courts09 Jan 1924Dismissed
Yakub Ali and Others Vs Dhan Singh
Allahabad High Court · (1924) ILR (All) 316
North Western Provinces Tenancy Act, 1901 — Section 43, 46United Provinces Land Revenue Act, 1901 — Section 87, 88
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 33 of 34
High Courts09 Jan 1924Dismissed
Aisha Bibi Vs Mahfuz-Un-Nissa Bibi and Others
Allahabad High Court · (1924) ILR (All) 310
Transfer of Property Act, 1882 — Section 43
High Courts09 Jan 1924
Musammat Aisha Bibi Vs Musammat Mahfuz-Un-Nissa Bibi and Others
Allahabad High Court · 78 Ind. Cas. 180
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 43
High Courts08 Jan 1924Allowed
Kedar Nath Vs Shankar Lal and others
Allahabad High Court · (1924) 01 AHC CK 0039
High Courts07 Jan 1924Allowed
Sheikh Abdul Shakur Vs Syed Muhammad Matin
Allahabad High Court · 78 Ind. Cas. 429
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12, Order 34 Rule 13
High Courts07 Jan 1924
Abdul Shakur Vs Muhammad Matin
Allahabad High Court · AIR 1924 All 307 : (1924) ILR (All) 414
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12, Order 34 Rule 13
High Courts07 Jan 1924
Musammat Mahadei Vs Jagannath Das
Allahabad High Court · AIR 1924 All 313 : 78 Ind. Cas. 225
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 1924Dismissed
Musammat Wasi Fatima Bibi Vs Abdul Ghaffar Khan and Others
Allahabad High Court · AIR 1924 All 743 : 78 Ind. Cas. 171
High Courts04 Jan 1924Dismissed
Behari Lal Vs J. Maclean and Others
Allahabad High Court · 78 Ind. Cas. 506(1)
Uttar Pradesh Municipalities Act, 1916 — Section 245
High Courts04 Jan 1924Dismissed
Ram Singh and Another Vs Bhim Singh
Allahabad High Court · (1924) ILR (All) 301
High Courts04 Jan 1924Dismissed
James Maclean and Others Vs Bihari Lal
Allahabad High Court · (1924) ILR (All) 297
Uttar Pradesh Municipalities Act, 1916 — Section 245
High Courts04 Jan 1924Dismissed
Bhim Singh Vs Ram Singh and Another
Allahabad High Court · AIR 1924 All 309 : 84 Ind. Cas. 13
High Courts04 Jan 1924
Ram Prasad Tiwari Vs Anantu Kalwar and Another
Allahabad High Court · (1924) ILR (All) 295
High Courts04 Jan 1924
Anantoo Kalwar and Another Vs Ram Prasad Tivari and Others
Allahabad High Court · AIR 1924 All 465 : 78 Ind. Cas. 619
High Courts03 Jan 1924Allowed
Kedar Nath Vs Shankar Lal and Others
Allahabad High Court · AIR 1924 All 514 : (1924) ILR (All) 303
Transfer of Property Act, 1882 — Section 105
High Courts03 Jan 1924
Emperor Vs Panna Lal
Allahabad High Court · (1924) ILR (All) 265
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts03 Jan 1924
Kalpu Rai and Another Vs Rameshra and Others
Allahabad High Court · (1924) ILR (All) 264
High Courts03 Jan 1924
Musammat Rameshra and Others Vs Kalpo Rai and Another
Allahabad High Court · AIR 1924 All 538 : 84 Ind. Cas. 84
High Courts03 Jan 1924
Sei Thakur Kishori Ramanji Maharaj and Others Vs Pandit Duley Ram and Others
Allahabad High Court · AIR 1924 All 474 : 78 Ind. Cas. 226
Guardians and Wards Act, 1890 — Section 30