High Courts01 Feb 1924Allowed
Raghunath Vs Bindeshwari Nandan and Others
Allahabad High Court · AIR 1924 All 526 : 82 Ind. Cas. 582
Evidence Act, 1872 — Section 13(b)
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 31 of 34
High Courts01 Feb 1924
Mutsaddi Lal and Others Vs Captain Dr. Kharag Bahadur Singh Karti
Allahabad High Court · AIR 1924 All 925 : 78 Ind. Cas. 508
High Courts30 Jan 1924Disposed Of
Ganesh Das and Another Vs Raja Suraj Pal Sing and Chhidda
Allahabad High Court · AIR 1924 All 537 : 78 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Jan 1924
Raja Suraj Pal Singh Vs Ganesh Das and Another and Chhidda
Allahabad High Court · (1924) ILR (All) 233
Provincial Small Cause Courts Act, 1887 — Article 35
High Courts30 Jan 1924
Kanhaiya Lal Vs His Highness, The Maharaja of Benares and Another
Allahabad High Court · (1924) ILR (All) 355
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts30 Jan 1924
Babu Kanhaya Lal Vs His Highness the Maharaja Sri Prabhu Narain Singh Bahadur and Another
Allahabad High Court · 78 Ind. Cas. 559
Civil Procedure Code, 1908 (CPC) — Section 86, 87North Western Provinces Tenancy Act, 1901 — Section 165
High Courts30 Jan 1924
Bandhu and Another Vs Emperor
Allahabad High Court · AIR 1924 All 662 : 81 Ind. Cas. 436
Penal Code, 1860 (IPC) — Section 302, 307
High Courts29 Jan 1924Dismissed
Tota Ram and Others Vs Gouri Shankar
Allahabad High Court · 78 Ind. Cas. 582
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts29 Jan 1924Dismissed
Durga Prasad Vs Lachmi Narain
Allahabad High Court · 78 Ind. Cas. 563
Easements Act, 1882 — Section 28, 33, 35
High Courts29 Jan 1924Dismissed
Dodi Singh Vs Pitambar Lal
Allahabad High Court · (1924) ILR (All) 319
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts29 Jan 1924
Pandit Pitambar Lal Vs Dodee Singh
Allahabad High Court · AIR 1924 All 503 : 78 Ind. Cas. 358
High Courts28 Jan 1924
Jhagru Rai Vs Basdeo Rai and Another
Allahabad High Court · (1924) 01 AHC CK 0025
High Courts24 Jan 1924Dismissed
Emperor Vs Atma Ram
Allahabad High Court · (1924) ILR (All) 447
Public Gambling Act, 1867 — Section 6
High Courts24 Jan 1924Allowed
Auseri Lal Vs Mullhan and Others
Allahabad High Court · AIR 1924 All 557 : (1924) ILR (All) 369
High Courts24 Jan 1924Allowed
Musaddi Lal Vs Chhotu and Others
Allahabad High Court · AIR 1925 All 198 : 78 Ind. Cas. 349
High Courts24 Jan 1924
Sobha Ram and Another Vs Ram Prasad
Allahabad High Court · 78 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts24 Jan 1924
Pandit Auseri Lal Vs Mullhan and Anrs.
Allahabad High Court · 78 Ind. Cas. 345
High Courts23 Jan 1924Allowed
Mohan Lal Vs Emperor through Ismail Khan
Allahabad High Court · 81 Ind. Cas. 318
Criminal Procedure Code, 1898 (CrPC) — Section 215, 231