High Courts19 Feb 1924
B. Gauri Shanker Singh and Others Vs Pt. Sheo Nandan Misra and Others
Allahabad High Court · 78 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 29 of 34
High Courts18 Feb 1924Dismissed
Faqir Muhammad Vs Bhagu Khan and Others
Allahabad High Court · 79 Ind. Cas. 371
Evidence Act, 1872 — Section 116
High Courts18 Feb 1924Dismissed
Daya Ram Vs Sita Ram and Others
Allahabad High Court · (1924) 02 AHC CK 0045
High Courts18 Feb 1924
Faqir Mohammad Vs Bhaggu Khan and Others
Allahabad High Court · AIR 1925 All 244
Evidence Act, 1872 — Section 116
High Courts18 Feb 1924
Ali Husain and Others Vs Syed Mazahir Husain
Allahabad High Court · AIR 1924 All 477 : 79 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 1924
Balkaban Lal and Others Vs Malik Namdar and Another
Allahabad High Court · AIR 1924 All 873 : 78 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 53
High Courts15 Feb 1924Disposed Of
Musammat Duega Kunwar Vs Musammat Chunna Kunwar and Others
Allahabad High Court · 78 Ind. Cas. 633
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts15 Feb 1924Disposed Of
Jwala Prasad Vs Irshad Muhammad Khan
Allahabad High Court · AIR 1925 All 50 : (1924) ILR (All) 512
High Courts15 Feb 1924
Jawala Prasad Vs Irshad Mohammad Khan
Allahabad High Court · 83 Ind. Cas. 245
North Western Provinces Tenancy Act, 1901 — Section 160, 201(1)
High Courts14 Feb 1924Allowed
Kandhaiya Ojha and Another Vs Musammat Jagrani Kuer
Allahabad High Court · AIR 1924 All 597 : 79 Ind. Cas. 358
Court Fees Act, 1870 — Section 7(4)(c)Suits Valuation Act, 1887 — Section 8
High Courts14 Feb 1924Dismissed
Muhammad Abdul Jalil Vs Moti Ram
Allahabad High Court · (1924) ILR (All) 509
Companies Act, 1882 — Section 4
High Courts14 Feb 1924
Kanhaiya Ojha and Another Vs Jagrani Kunwar
Allahabad High Court · (1924) ILR (All) 419
Court Fees Act, 1870 — Section 7(4)(c)Suits Valuation Act, 1887 — Section 8
High Courts14 Feb 1924
Motiram Vs Kunwar Muhammad Abdul Jalil Khan
Allahabad High Court · AIR 1924 All 414 : 78 Ind. Cas. 441
Companies Act, 1882 — Section 4
High Courts13 Feb 1924Dismissed
Musammat Mubarak-Un-Nissa and Another Vs Muhammad Raza Khan and Others
Allahabad High Court · 79 Ind. Cas. 174
Transfer of Property Act, 1882 — Section 41
High Courts13 Feb 1924Allowed
Muhammad Sharif and Others Vs Nazir Ahmad and Others
Allahabad High Court · (1924) ILR (All) 453
High Courts13 Feb 1924Allowed
Nazir Ahmad and others Vs Muhammad Sharif and others
Allahabad High Court · (1924) 02 AHC CK 0048
High Courts13 Feb 1924
Mubarak-Un-Nissa Bibi and Another Vs Muhammad Raza Khan and Others
Allahabad High Court · AIR 1924 All 384 : (1924) ILR (All) 377
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 41
High Courts13 Feb 1924
Ramachari and Another Vs Sadho Saran Tewari and Others
Allahabad High Court · 79 Ind. Cas. 405
Evidence Act, 1872 — Section 90
High Courts13 Feb 1924
Sohan Ahir Vs Emperor
Allahabad High Court · 81 Ind. Cas. 640
Penal Code, 1860 (IPC) — Section 326
High Courts13 Feb 1924
Sheikh Nazir Ahmad and Others Vs Sheikh Muhammad Sharif and Others
Allahabad High Court · 79 Ind. Cas. 345