High Courts06 Mar 1924
Gokul and Another Vs Emperor
Allahabad High Court · AIR 1924 All 667 : 83 Ind. Cas. 664
Criminal Procedure Code, 1898 (CrPC) — Section 133
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 27 of 34
High Courts06 Mar 1924
Ishdak Tewari and Another Vs Tameshar and Others
Allahabad High Court · 79 Ind. Cas. 296
High Courts05 Mar 1924Allowed
Dhanraj Rai and Another Vs Ram Naresh Rai and Others
Allahabad High Court · AIR 1924 All 912 : 79 Ind. Cas. 1019
Limitation Act, 1963 — Article 126, 6
High Courts01 Mar 1924
Bohra Sobha Ram Vs Tursi Ram and Others
Allahabad High Court · 83 Ind. Cas. 923
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99Limitation Act, 1908 — Article 11A
High Courts29 Feb 1924Dismissed
Yamin and Another Vs Emperor
Allahabad High Court · 83 Ind. Cas. 705
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 395
High Courts29 Feb 1924Allowed
Babu Sartaj Singh Vs Emperor through Raja Sarda Mahesh Prasad Singh
Allahabad High Court · 83 Ind. Cas. 699
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)Penal Code, 1860 (IPC) — Section 452
High Courts28 Feb 1924Partly Allowed
Musammat Sajid-Un-Nissa Bibi Vs Sayed Hidayat Husain and Others
Allahabad High Court · 80 Ind. Cas. 896
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Easements Act, 1882 — Section 5
High Courts28 Feb 1924Disposed Of
Chandra Sahai Vs Durga Prasad and Another
Allahabad High Court · 79 Ind. Cas. 323
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts28 Feb 1924Allowed
Sri Kantoo Singh and Others Vs Imdad Ali and Another
Allahabad High Court · 79 Ind. Cas. 665
High Courts28 Feb 1924Dismissed
Mst. Zaitun and Another Vs Shaikh Kommal and Another
Allahabad High Court · 79 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Feb 1924
Baldeo Prasad and Others Vs Raja Fateh Singh and Others
Allahabad High Court · 78 Ind. Cas. 654
High Courts28 Feb 1924
Chandar Sahai Vs Durga Prasad and Another
Allahabad High Court · AIR 1924 All 682 : (1924) ILR (All) 538
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts28 Feb 1924
Chaudhri Har Sarup Vs Brijnandan Lal and Others
Allahabad High Court · AIR 1924 All 479 : 79 Ind. Cas. 587
North Western Provinces Tenancy Act, 1901 — Section 4(5), 79
High Courts27 Feb 1924Dismissed
Ganpat Lal Vs Emperor through Kausila Prasad Pande
Allahabad High Court · 81 Ind. Cas. 315
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts27 Feb 1924Dismissed
Govind Prasad Singh and Others Vs Ram Das Dusadh
Allahabad High Court · AIR 1924 All 666 : 81 Ind. Cas. 43
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts27 Feb 1924Allowed
Superior Bank Limited Vs Budh Singh and Others
Allahabad High Court · 83 Ind. Cas. 1028
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 47
High Courts27 Feb 1924Dismissed
Emperor Vs Ganpat Lal
Allahabad High Court · (1924) ILR (All) 537
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts27 Feb 1924Allowed
Fateh Singh and Others Vs Baldeo Prasad and Others
Allahabad High Court · (1924) ILR (All) 533
High Courts26 Feb 1924Dismissed
Bageshar Rai Vs Mst. Mahadei
Allahabad High Court · AIR 1924 All 461 : 79 Ind. Cas. 514