High Courts14 Mar 1924Dismissed
Shib Deo Misra and Others Vs Ram Prasad and Others
Allahabad High Court · AIR 1925 All 79 : (1924) ILR (All) 637
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 26 of 34
High Courts14 Mar 1924Dismissed
Aidal Singh Vs Gyan Singh
Allahabad High Court · AIR 1924 All 615 : 79 Ind. Cas. 318
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts14 Mar 1924
The Municipal Board of Bareilly Vs Hafiz Ala Baksh
Allahabad High Court · AIR 1924 All 669 : 79 Ind. Cas. 567
High Courts13 Mar 1924
Chhote Lal Vs Kedar Nath and Others
Allahabad High Court · AIR 1924 All 703 : (1924) ILR (All) 565 : 84 Ind. Cas. 289
Insolvent Debtors Act, 1848 — Section 7
High Courts12 Mar 1924Disposed Of
Phulwanti Kunwar Vs Janeshar Das
Allahabad High Court · AIR 1924 All 625 : 83 Ind. Cas. 782
Evidence Act, 1872 — Section 13
High Courts12 Mar 1924Dismissed
Shahzad Singh Vs Hanuman Rai and Others
Allahabad High Court · (1924) ILR (All) 562
Civil Procedure Code, 1908 (CPC) — Section 70
High Courts12 Mar 1924Dismissed
Sanwal Das Vs The Collector of Etah
Allahabad High Court · (1924) ILR (All) 560 : 83 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 42Court of Wards Act — Section 18
High Courts12 Mar 1924Dismissed
Raja Udairaj Singh Vs The Secretary of State for India in Council
Allahabad High Court · (1924) ILR (All) 553 : 88 Ind. Cas. 212
Specific Relief Act, 1877 — Section 42Uttar Pradesh Local Rates Act, 1914 — Section 14
High Courts12 Mar 1924Dismissed
Janeshar Das Vs Phulwanti Kunwar
Allahabad High Court · (1924) 03 AHC CK 0023
High Courts12 Mar 1924
Babu Shahzad Singh Vs Babu Hanuman Rai and Others
Allahabad High Court · 83 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 70
High Courts11 Mar 1924Dismissed
Radhe Lal Vs The Secretary of State for India in Council
Allahabad High Court · (1924) ILR (All) 455
Post Office Act, 1898 — Section 34, 6
High Courts11 Mar 1924
Mahabir Singh and Another Vs Matabadal Singh and Others
Allahabad High Court · AIR 1924 All 735 : (1924) ILR (All) 549 : 79 Ind. Cas. 327
High Courts11 Mar 1924
The Secretary of State for India in Council Vs Radhey Lal
Allahabad High Court · 79 Ind. Cas. 334
Post Office Act, 1898 — Section 34, 6
High Courts10 Mar 1924
Sheo Prakash and Another Vs Ala-Ud-Din and Others
Allahabad High Court · 84 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Section 98Transfer of Property Act, 1882 — Section 43
High Courts07 Mar 1924Dismissed
Qudrat-Un-Nissa Bibi Vs Abdur Rashid
Allahabad High Court · (1926) ILR (All) 616 : (1924) ILR (All) 542
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts07 Mar 1924Dismissed
Hanuman Prasad and Another Vs Raghunath Prasad
Allahabad High Court · AIR 1924 All 715 : (1924) ILR (All) 573 : 82 Ind. Cas. 659
High Courts07 Mar 1924
Shaikh Abdur Rashid Vs Musammat Qudratunnissa Bibi
Allahabad High Court · AIR 1924 All 713 : 79 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Mar 1924Dismissed
Pandit Lakshmi Narain Misr and Another Vs Musammat Sumarni Kuar and Others
Allahabad High Court · AIR 1924 All 731 : 79 Ind. Cas. 389
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(c)
High Courts06 Mar 1924Dismissed
Lakshmi Narain Misir and Another Vs Musammat Sumarti Kunwar and Others
Allahabad High Court · (1924) ILR (All) 439
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(c)