High Courts07 Apr 1924
Seth Behari Lal Vs Amin Chand and Another
Allahabad High Court · AIR 1924 All 918 : 79 Ind. Cas. 1029
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 24 of 34
High Courts07 Apr 1924
Jagmohan Prasad and Another Vs Brijendra Bahadur Singh alias Jhullar Singh and Others
Allahabad High Court · 81 Ind. Cas. 10
High Courts02 Apr 1924Allowed
Lagan Rai Vs Raja Rai
Allahabad High Court · AIR 1924 All 507 : 79 Ind. Cas. 1025
High Courts02 Apr 1924
Lachman Pande and Others Vs Tribani Sahu
Allahabad High Court · AIR 1924 All 719 : 79 Ind. Cas. 538
High Courts01 Apr 1924Allowed
Lala Jwala Prasad and Others Vs Hoti Lal
Allahabad High Court · AIR 1924 All 711 : 79 Ind. Cas. 1049
Contract Act, 1872 — Section 73Evidence Act, 1872 — Section 34
High Courts01 Apr 1924
Hoti Lal Vs Jwala Prasad and Others
Allahabad High Court · (1924) ILR (All) 625
Contract Act, 1872 — Section 73
High Courts01 Apr 1924Dismissed
Phool Singh Vs Mt. Gobind Koer and Others
Allahabad High Court · AIR 1925 All 37
High Courts01 Apr 1924
Harpal Kurmi and Others Vs Mohan Kurmi and Others
Allahabad High Court · AIR 1924 All 844 : 79 Ind. Cas. 1047
High Courts01 Apr 1924
Dr. Moti Lal Vs Agent, O.R. Railway and Others
Allahabad High Court · AIR 1924 All 617 : 79 Ind. Cas. 893
Railways Act, 1890 — Section 77
High Courts31 Mar 1924Allowed
Damri Vs Emperor
Allahabad High Court · 83 Ind. Cas. 711
Penal Code, 1860 (IPC) — Section 216A
High Courts31 Mar 1924Dismissed
Daya Ram Vs Thakuri
Allahabad High Court · AIR 1924 All 668 : (1924) ILR (All) 622 : 83 Ind. Cas. 21
High Courts31 Mar 1924
Emperor Vs Debi Ram and Another
Allahabad High Court · (1924) ILR (All) 623
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts31 Mar 1924
Debi Ram and Another Vs Emperor
Allahabad High Court · AIR 1924 All 675 : 81 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts31 Mar 1924
Jagannath Prasad Vs East Indian Railway Co.
Allahabad High Court · (1924) 03 AHC CK 0007
High Courts28 Mar 1924Dismissed
Mushtaq Husain Vs King-Emperor
Allahabad High Court · (1924) 03 AHC CK 0034
High Courts28 Mar 1924Dismissed
Debi Prasad Vs King-Emperor
Allahabad High Court · (1924) 03 AHC CK 0027
High Courts27 Mar 1924Dismissed
Syed Ilias Ali and Others Vs Chiranji Lal and Another and Syed Intizam Ali and Another
Allahabad High Court · (1924) ILR (All) 620
Guardians and Wards Act, 1890 — Section 30