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Allahabad High Court judgments, 1924

663 judgments · page 22 of 34

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High Courts23 Apr 1924Dismissed

Dayaram and Others Vs Ram Narain Pande and Others

Allahabad High Court · (1924) 04 AHC CK 0054

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High Courts23 Apr 1924

Daya Ram Ojha and Another Vs Ram Narain and Others

Allahabad High Court · 85 Ind. Cas. 563

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High Courts23 Apr 1924

Ram Karan Singh and Another Vs Raja Ram and Another

Allahabad High Court · AIR 1924 All 877 : 84 Ind. Cas. 26

Transfer of Property Act, 1882 — Section 68, 90
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High Courts22 Apr 1924Dismissed

Hapoo Mal Vs Emperor

Allahabad High Court · 83 Ind. Cas. 695

Penal Code, 1860 (IPC) — Section 290
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High Courts22 Apr 1924Disposed Of

Sheo Kumar Pandey Vs Babu Nandan Dube

Allahabad High Court · 84 Ind. Cas. 262

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High Courts22 Apr 1924

Emperor Vs Bihari Singh and Another

Allahabad High Court · (1924) ILR (All) 663

Civil Procedure Code, 1908 (CPC) — Section 135
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High Courts22 Apr 1924

Behari Singh and Another Vs Emperor through Gopi Nath

Allahabad High Court · AIR 1924 All 676 : 84 Ind. Cas. 64

Criminal Procedure Code, 1898 (CrPC) — Section 135, 195
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High Courts22 Apr 1924

Baij Nath and Another Vs Panna Lal

Allahabad High Court · AIR 1924 All 706 : (1924) ILR (All) 635

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts22 Apr 1924

Qalandar Singh Vs Muhammad Raza Khan and Others

Allahabad High Court · AIR 1924 All 624 : 83 Ind. Cas. 687

Criminal Procedure Code, 1898 (CrPC) — Section 417
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High Courts22 Apr 1924

Lala Baij Nath and Another Vs Panna Lal

Allahabad High Court · 83 Ind. Cas. 737

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts22 Apr 1924

Ram Narain Vs Emperor through Shib Narain

Allahabad High Court · AIR 1924 All 566 : 83 Ind. Cas. 503

Penal Code, 1860 (IPC) — Section 499, 500
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High Courts17 Apr 1924

Lala Sheo Ghulam Vs Salik Ram

Allahabad High Court · (1924) 04 AHC CK 0019

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High Courts16 Apr 1924Dismissed

Ambika Prasad Singh and Others Vs Ram Kishen Barnawar and Others

Allahabad High Court · (1924) 04 AHC CK 0036

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High Courts16 Apr 1924

Brij Bihari Lal and Others Vs Muhammad Nuh

Allahabad High Court · (1924) ILR (All) 656

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High Courts16 Apr 1924

Sheikh Muhammad Nuh Vs Brij Behari Lal and Others

Allahabad High Court · AIR 1924 All 939 : 82 Ind. Cas. 5

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High Courts16 Apr 1924

Gauri Shankar Vs Mithai

Allahabad High Court · AIR 1924 All 750 : 84 Ind. Cas. 264

Easements Act, 1882 — Section 59
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High Courts16 Apr 1924

Shin Prasad Singh and another Vs Muneshwar Dube and others

Allahabad High Court · (1924) 04 AHC CK 0020

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High Courts16 Apr 1924

Manni and others Vs The King-Emperor

Allahabad High Court · (1924) 04 AHC CK 0010

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High Courts16 Apr 1924

Kashmiri Lal and Others Vs Musammat Kishen Dei

Allahabad High Court · AIR 1924 All 563 : 83 Ind. Cas. 650

Criminal Procedure Code, 1898 (CrPC) — Section 195
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High Courts15 Apr 1924Disposed Of

Thakur Sri Gat Ashram Narainji Vs Jaishth Madho Acharia and Others

Allahabad High Court · AIR 1924 All 504 : (1924) ILR (All) 651 : 80 Ind. Cas. 406

Civil Procedure Code, 1908 (CPC) — Section 11
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