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Allahabad High Court judgments, 1924

663 judgments · page 21 of 34

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High Courts30 Apr 1924Dismissed

Sita Ram Vs Musammat Govindi

Allahabad High Court · (1924) ILR (All) 458

Guardians and Wards Act, 1890 — Section 34(c), 45
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High Courts30 Apr 1924

Makhan Lal Vs Bihari Lal

Allahabad High Court · AIR 1924 All 571 : (1924) ILR (All) 688

Provincial Small Cause Courts Act, 1887 — Article 35(ii)
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High Courts30 Apr 1924

Lala Makhan Lal Vs Lala Bihari Lal

Allahabad High Court · 80 Ind. Cas. 627

Penal Code, 1860 (IPC) — Section 403
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High Courts30 Apr 1924

Sita Ram Vs Musammat Gobindi

Allahabad High Court · 80 Ind. Cas. 592

Guardians and Wards Act, 1890 — Section 34(c), 45
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High Courts29 Apr 1924Dismissed

Muhammad Abdul Hasan Vs Fida Husain and Others

Allahabad High Court · AIR 1924 All 473 : 82 Ind. Cas. 736

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High Courts29 Apr 1924Dismissed

Gobind Singh and Others Vs Bhirgunath Singh and Others

Allahabad High Court · AIR 1924 All 788 : 82 Ind. Cas. 16

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts29 Apr 1924

Bhirgu Nath Singh and Others Vs Gobind Singh and Others

Allahabad High Court · (1924) ILR (All) 686

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts28 Apr 1924Allowed

Gobind Ram and Others Vs Musammat Ram Koer and Others

Allahabad High Court · AIR 1924 All 522 : 83 Ind. Cas. 740

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High Courts28 Apr 1924Disposed Of

Shah Lalchand and Another Vs Shah Ram Chand and Another

Allahabad High Court · AIR 1924 All 753 : 82 Ind. Cas. 526

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High Courts28 Apr 1924Disposed Off

Shah Ram Chand and Another Vs Shah Lal Chand and Another

Allahabad High Court · (1924) ILR (All) 674

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High Courts28 Apr 1924

Brij Bhushan Lal Vs The Municipal Board of Kanauj

Allahabad High Court · AIR 1924 All 567 : (1924) ILR (All) 685 : 82 Ind. Cas. 89

United Provinces Municipalities Act, 1916 — Section 128(1)(ix)
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High Courts28 Apr 1924

Qadir Bakhsh and Others Vs Abdul Haq

Allahabad High Court · AIR 1924 All 509 : 84 Ind. Cas. 258

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High Courts25 Apr 1924Allowed

Muhammad Ashiq Ali Vs Musammat Hajra Bibi

Allahabad High Court · AIR 1924 All 690 : 82 Ind. Cas. 627

Civil Procedure Code, 1908 (CPC) — Section 152
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High Courts25 Apr 1924Dismissed

Musammat Batka Vs Musammat Sitman

Allahabad High Court · AIR 1924 All 527 : 82 Ind. Cas. 372

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High Courts25 Apr 1924Dismissed

Majju and Another Vs Lachman Prasad and Another

Allahabad High Court · AIR 1924 All 535 : 84 Ind. Cas. 702

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High Courts25 Apr 1924Dismissed

Nand Lal and Another Vs Anandi and Others

Allahabad High Court · (1924) ILR (All) 665

Evidence Act, 1872 — Section 32(5), 32(6)
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High Courts25 Apr 1924

Lachman Prasad and Another Vs Majju and Another

Allahabad High Court · (1924) ILR (All) 671

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High Courts25 Apr 1924

Ram Saran and Others Vs Thakur Seo Pratap Singh

Allahabad High Court · AIR 1925 All 605 : 85 Ind. Cas. 586

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts25 Apr 1924

Musammat Anandi and Others Vs Nand Lal and Another

Allahabad High Court · AIR 1924 All 575 : 83 Ind. Cas. 618

Evidence Act, 1872 — Section 32(5), 32(6)
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High Courts24 Apr 1924

Kedar Nath and Another Vs Jagannath Singh and Others

Allahabad High Court · AIR 1924 All 879 : 80 Ind. Cas. 380

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