High Courts14 May 1924Dismissed
Ganga Sahai Vs Emperor
Allahabad High Court · AIR 1924 All 763 : 83 Ind. Cas. 692
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 19 of 34
High Courts14 May 1924Dismissed
Kali Charan and Others Vs Musammat Peare alias Peari and Others
Allahabad High Court · AIR 1924 All 740 : 83 Ind. Cas. 754
High Courts14 May 1924
Kali Charan and Others Vs Piari and Others
Allahabad High Court · (1924) ILR (All) 769
High Courts13 May 1924Dismissed
Kallu Shah and Another Vs Raheem Baksh
Allahabad High Court · 84 Ind. Cas. 284
High Courts13 May 1924Allowed
Lachmi Narain Vs Mooli
Allahabad High Court · AIR 1925 All 571 : 85 Ind. Cas. 537
High Courts12 May 1924Dismissed
Lala Tara Chand Vs Musammat Champa
Allahabad High Court · (1924) 05 AHC CK 0083
High Courts12 May 1924Dismissed
Tara Chand Vs Champi and Another and Tirloki Nath and Others
Allahabad High Court · (1924) ILR (All) 744
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts12 May 1924Dismissed
Tara Chand Vs Champi
Allahabad High Court · (1924) ILR (All) 767
Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 May 1924Allowed
Durga Prasad Sahu Vs Tameshwar Prasad Naik and Another and Ganga Dayal Naik and Others
Allahabad High Court · 82 Ind. Cas. 213
High Courts12 May 1924
Tameshar Prasad and Another Vs Durga Prasad Sahu and Ganga Dayal Naik and Others
Allahabad High Court · (1924) ILR (All) 754
High Courts12 May 1924
Hunter Vs Damodar Das and Others
Allahabad High Court · (1924) ILR (All) 759
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts12 May 1924Dismissed
Musammat Champi and Another Vs Lala Tara Chand and Tirloki Nath and Others
Allahabad High Court · (1924) 05 AHC CK 0006
High Courts12 May 1924
H. Hunter Vs Damodar Das and Others
Allahabad High Court · AIR 1924 All 772 : 81 Ind. Cas. 508
Transfer of Property Act, 1882 — Section 54
High Courts09 May 1924Dismissed
Babu Ram Vs Yasin and another
Allahabad High Court · (1924) 05 AHC CK 0085
High Courts09 May 1924
Krishna Misir Vs Dwarka Pandey and others
Allahabad High Court · (1924) 05 AHC CK 0015
High Courts09 May 1924
Kallu and Others Vs Ganga Ram and Another
Allahabad High Court · AIR 1924 All 825 : 84 Ind. Cas. 669
North Western Provinces Tenancy Act, 1901 — Section 20, 20(2)
High Courts08 May 1924Dismissed
Yasin Bibi and Others Vs Syed Munawar Husain
Allahabad High Court · 92 Ind. Cas. 345
High Courts08 May 1924Allowed
Muhammad Abdul Gafoor Khan Vs Syed Akram Hasan and Another
Allahabad High Court · AIR 1924 All 747 : 83 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts08 May 1924Dismissed
Syed Munawar Husain Vs Yasin Bibi and Others
Allahabad High Court · (1924) ILR (All) 743
High Courts08 May 1924Dismissed
Gulab Rai Vs Sundar Lal and Others
Allahabad High Court · AIR 1925 All 243
Civil Procedure Code, 1908 (CPC) — Section 47