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Allahabad High Court judgments, 1924

663 judgments · page 18 of 34

High Courts19 May 1924Dismissed

Gobind Ram Vs Naubat and Others

Allahabad High Court · AIR 1924 All 762 : 83 Ind. Cas. 719

Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 352, 447
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High Courts19 May 1924

Sheo Ghulam Vs Salik Ram

Allahabad High Court · AIR 1924 All 481 : (1924) ILR (All) 791

North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
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High Courts16 May 1924

Jagannath Vs Gajadhar

Allahabad High Court · (1924) ILR (All) 775

Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25
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