High Courts04 Jun 1924Disposed Of
Ram Adhar Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1925 All 209 : 85 Ind. Cas. 580
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 16 of 34
High Courts04 Jun 1924
Roshan Lal and Another Vs Chaudhri Bashir Ahmad and Another
Allahabad High Court · 82 Ind. Cas. 330
Limitation Act, 1963 — Section 25
High Courts04 Jun 1924
Musmmat Ram Sri Vs Sri Kishun and Others
Allahabad High Court · 82 Ind. Cas. 170
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts04 Jun 1924
The East Indian Railway Company, Limited, Vs Janki Prasad and Others
Allahabad High Court · AIR 1924 All 605 : 80 Ind. Cas. 737
Evidence Act, 1872 — Section 73Railways Act, 1890 — Section 72
High Courts30 May 1924
Pandit Balgobind Vs Sheo Kumar and Another and Musammat Mahtab Kuar and Another
Allahabad High Court · AIR 1924 All 818 : 82 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 9 Rule 13
High Courts30 May 1924
Sheo Kumar and Another Vs Balgobind and Mahtab Kuar and Another
Allahabad High Court · (1924) ILR (All) 864
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, 151Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, 151Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, 151
High Courts29 May 1924Allowed
Moazzam Ali Vs Raza Ali
Allahabad High Court · (1924) ILR (All) 856 : 81 Ind. Cas. 851
High Courts29 May 1924Allowed
Sheo Ratan Singh, Minor through Musammat Sumitra Vs Karan Singh and Others
Allahabad High Court · 84 Ind. Cas. 269
High Courts29 May 1924
Sheo Ratan Singh Vs Karan Singh and Others
Allahabad High Court · (1924) ILR (All) 860
High Courts29 May 1924
Ram Charan Vs Bulaqi
Allahabad High Court · (1924) ILR (All) 858 : 83 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
High Courts28 May 1924Allowed
Mrs. Alice Georgina Skinner Vs Kunwar Mukarram Ali Khan
Allahabad High Court · 92 Ind. Cas. 330
High Courts28 May 1924Allowed
Alice Georgina Skinner Vs Kunwar Mukarram Ali Khan
Allahabad High Court · AIR 1925 All 77
High Courts28 May 1924
Emperor Vs Baldeo Prasad and Another
Allahabad High Court · AIR 1924 All 770 : (1924) ILR (All) 851 : 82 Ind. Cas. 285
Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 May 1924Allowed
Musammat Kunti and Others Vs Gajraj Tewari
Allahabad High Court · (1924) 05 AHC CK 0095
High Courts27 May 1924Allowed
Gajraj Tiwari Vs Kunti and Others
Allahabad High Court · (1924) ILR (All) 847
High Courts27 May 1924Dismissed
Munna Lal, Bishambhar Nath Vs Bengal and North-Western Railway
Allahabad High Court · (1924) ILR (All) 844
High Courts27 May 1924Dismissed
Bechu Pande Vs Mt. Dulhma and Others
Allahabad High Court · (1924) 05 AHC CK 0047
High Courts27 May 1924Allowed
Har Prasad Vs Kewal and Others
Allahabad High Court · AIR 1925 All 26 : 83 Ind. Cas. 169
High Courts27 May 1924Dismissed
Bhagwati Singh and Others Vs Gurcharan Dube
Allahabad High Court · (1924) 05 AHC CK 0037
High Courts27 May 1924
Lachhmi Narain Vs Musammat Brij Rani
Allahabad High Court · (1924) 05 AHC CK 0010