COURT ARCHIVE

Allahabad High Court judgments, 1924

663 judgments · page 15 of 34

High Courts12 Jun 1924Dismissed

Girdhari Lal Vs Zorawar Singh

Allahabad High Court · AIR 1925 All 57

High Courts12 Jun 1924

Saiyid Ismail Hasan Vs Saiyid Mahdi Hasan and Others

Allahabad High Court · AIR 1924 All 881 : 80 Ind. Cas. 63

Transfer of Property Act, 1882 — Section 76

High Courts11 Jun 1924Dismissed

Bhorey Akhey Ram Vs Basant Lal and Others

Allahabad High Court · 80 Ind. Cas. 106

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 7

High Courts11 Jun 1924Dismissed

Bohra Akhey Ram Vs Basant Lal and Others

Allahabad High Court · (1924) ILR (All) 894

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 7

High Courts11 Jun 1924

Harbans and others Vs King-Emperor

Allahabad High Court · (1924) 06 AHC CK 0001

High Courts10 Jun 1924Dismissed

Khazan Singh Vs Umrao Singh and Others

Allahabad High Court · AIR 1925 All 44

High Courts10 Jun 1924

Chaudhri Khazan Singh and Another Vs Chaudhri Umrao Singh and Others

Allahabad High Court · 92 Ind. Cas. 335

High Courts06 Jun 1924Allowed

Aftab Begam Vs Haji Abdul Majid Khan

Allahabad High Court · AIR 1924 All 800 : 81 Ind. Cas. 525

High Courts06 Jun 1924Dismissed

Gobind Narain and Another Vs Uma Shankar

Allahabad High Court · (1924) ILR (All) 892

Limitation Act, 1963 — Section 19

High Courts06 Jun 1924

Muhammad Abdul Rahman Khan Vs Muhammad Ayyub Khan and Others

Allahabad High Court · AIR 1924 All 806 : (1924) ILR (All) 889 : 79 Ind. Cas. 1053

High Courts06 Jun 1924

Chidda Singh Vs Emperor

Allahabad High Court · 82 Ind. Cas. 364

Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 325

High Courts06 Jun 1924

Uma Shankar Vs Gobind Narayan and Another

Allahabad High Court · 80 Ind. Cas. 6

Limitation Act, 1963 — Section 19

High Courts05 Jun 1924Allowed

Khalbal Vs Muhammad Yusuf

Allahabad High Court · AIR 1924 All 616 : 82 Ind. Cas. 366

Workmans Breach of Contract Act, 1859 — Section 2

High Courts05 Jun 1924Dismissed

Debi Prasad Vs Kamta Prasad and others

Allahabad High Court · (1924) 06 AHC CK 0069

High Courts05 Jun 1924Dismissed

Abdul Rahman Vs Abdul Rahim

Allahabad High Court · (1924) ILR (All) 884

Civil Procedure Code, 1908 (CPC) — Section 80

High Courts04 Jun 1924Dismissed

Sita Ram Singh and Another Vs Cheddi Singh and Others

Allahabad High Court · (1924) ILR (All) 882 : 83 Ind. Cas. 1052

High Courts04 Jun 1924Disposed Of

Ganeshi and Another Vs Emperor

Allahabad High Court · (1924) 06 AHC CK 0070

High Courts04 Jun 1924Allowed

Rajpati Vs Deoli

Allahabad High Court · (1924) ILR (All) 877

Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488(3)

High Courts04 Jun 1924Allowed

Rajpatti Vs Emperor through Musammat Deoli

Allahabad High Court · AIR 1924 All 784 : 82 Ind. Cas. 174

Criminal Procedure Code, 1898 (CrPC) — Section 488(3)

High Courts04 Jun 1924Allowed

Ram Sri Vs Sri Kishan and Others

Allahabad High Court · AIR 1924 All 777 : (1924) ILR (All) 879

Criminal Procedure Code, 1898 (CrPC) — Section 146(1)United Provinces Land Revenue Act, 1901 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 146(1)