High Courts26 Jun 1924Allowed
Nihora Khan and Others Vs Mathura Khan
Allahabad High Court · AIR 1925 All 78
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 13 of 34
High Courts25 Jun 1924Allowed
Emperor Vs Mukhtara
Allahabad High Court · AIR 1924 All 783 : (1924) ILR (All) 915 : 85 Ind. Cas. 225
Penal Code, 1860 (IPC) — Section 215
High Courts25 Jun 1924Dismissed
Badri Prasad Vs G.I.P. Railway
Allahabad High Court · (1924) 06 AHC CK 0057
High Courts25 Jun 1924Dismissed
Iqbal Ahmad and Another Vs Suraj Bali and Others
Allahabad High Court · AIR 1925 All 210
High Courts25 Jun 1924Dismissed
Mahomed Abbas Ali Khan Vs Sahu Gokul Chand and Others
Allahabad High Court · AIR 1925 All 52
High Courts25 Jun 1924
Khanjan and Others Vs Emperor
Allahabad High Court · AIR 1924 All 781 : 82 Ind. Cas. 54
Penal Code, 1860 (IPC) — Section 304
High Courts25 Jun 1924
Mr. Iqbal Ahmad and Another Vs Suraj Bali and Others
Allahabad High Court · 82 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 145North Western Provinces Tenancy Act, 1901 — Section 58
High Courts24 Jun 1924Allowed
Musammat Ganga Dei Vs Sukhdeo Prasad
Allahabad High Court · (1924) 06 AHC CK 0068
High Courts24 Jun 1924Allowed
Peare Lal and Others Vs Jhabba Lal and Another
Allahabad High Court · AIR 1925 All 66 : 82 Ind. Cas. 604
High Courts24 Jun 1924Allowed
Santu and Others Vs Abhainandam Prasad and Others
Allahabad High Court · AIR 1925 All 32
High Courts24 Jun 1924
Mohammad Naqi Vs Hargu Lal
Allahabad High Court · 82 Ind. Cas. 1011
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts23 Jun 1924Dismissed
Firm Hira Lal-Umrao Singh Vs Firm Sri Ram-Brij Mohan Lal
Allahabad High Court · AIR 1925 All 102
High Courts20 Jun 1924Dismissed
Narain and Another Vs Jagan
Allahabad High Court · AIR 1925 All 42 : 80 Ind. Cas. 728
High Courts20 Jun 1924Allowed
Gajraj Singh and Others Vs Ram Anjore Singh and Others
Allahabad High Court · AIR 1925 All 668 : 87 Ind. Cas. 59
High Courts19 Jun 1924Disposed Of
Babu Hirdey Narain Rai Vs Babu Jagdish Narain Rai and Another
Allahabad High Court · 82 Ind. Cas. 317
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Jun 1924Disposed Of
Hirdey Narain Rai Vs Jagadish Narain Rai and Another
Allahabad High Court · AIR 1925 All 125
High Courts19 Jun 1924Disposed Of
Sakalraj Dube and Another Vs Mt. Jadu Rani
Allahabad High Court · AIR 1925 All 58