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Allahabad High Court judgments, 1924

663 judgments · page 12 of 34

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High Courts01 Jul 1924Dismissed

Babu Dwarka Das Vs Maulvi Muhammad Ashfaqullah

Allahabad High Court · 80 Ind. Cas. 722

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts01 Jul 1924Dismissed

Kirtarth Gir Vs Mathura Prasad Ram and Others

Allahabad High Court · (1924) ILR (All) 924

North Western Provinces Tenancy Act, 1901 — Section 20(3)
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High Courts01 Jul 1924Dismissed

Ram Sarup, Radha Kishan Vs Har Prasad and Another

Allahabad High Court · (1924) ILR (All) 922

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
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High Courts01 Jul 1924Dismissed

Kirtarath Gir Vs Muthara Prasad Ram and Others

Allahabad High Court · AIR 1925 All 72

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High Courts01 Jul 1924

Dwarka Das Vs Muhammad Ashfaqullah

Allahabad High Court · AIR 1925 All 117

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High Courts01 Jul 1924

Musammat Raj Roop Kuar Vs Kandhya and Another

Allahabad High Court · AIR 1924 All 785 : 82 Ind. Cas. 238

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High Courts01 Jul 1924

Harprasad and Another Vs Firm Ram Sarup Radha Kishen

Allahabad High Court · AIR 1924 All 872 : 82 Ind. Cas. 340

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
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High Courts30 Jun 1924Dismissed

Lal Umrao Singh Vs Lal Singh and Chittu Mal

Allahabad High Court · 80 Ind. Cas. 890

General Clauses Act, 1897 — Section 3(25)
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High Courts30 Jun 1924Dismissed

Ram Prasad Singh Vs Janki Prasad Singh and Others

Allahabad High Court · AIR 1925 All 93

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High Courts30 Jun 1924Allowed

Bhola Singh Vs Banwari and Others

Allahabad High Court · AIR 1925 All 59 : 82 Ind. Cas. 350

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High Courts30 Jun 1924Allowed

Jambu Dass Vs Jai Prakash and Another

Allahabad High Court · (1924) 06 AHC CK 0035

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High Courts30 Jun 1924

Lala Jambu Dass Vs Jai Prakash and Another

Allahabad High Court · 82 Ind. Cas. 344

Civil Procedure Code, 1908 (CPC) — Section 66
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High Courts27 Jun 1924Dismissed

Sikandar Singh and Others Vs Bachchu Pande and Others

Allahabad High Court · 82 Ind. Cas. 307

Limitation Act, 1963 — Section 6
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High Courts27 Jun 1924Dismissed

Sheikh Karimullah Vs Gudar Koeri and Others

Allahabad High Court · AIR 1925 All 56 : 82 Ind. Cas. 306

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High Courts27 Jun 1924Dismissed

Ram Prasad Vs Rajjan and Another

Allahabad High Court · AIR 1925 All 123 : 82 Ind. Cas. 332

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High Courts27 Jun 1924Dismissed

Sikandar Singh and Another Vs Bachchu Pande and Another

Allahabad High Court · AIR 1925 All 54

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High Courts26 Jun 1924Dismissed

Raghuraj Singh Vs Sham Dei and Another

Allahabad High Court · AIR 1925 All 51

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High Courts26 Jun 1924Dismissed

Mt. Aishah and Another Vs Abdul Ghani

Allahabad High Court · AIR 1925 All 95

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High Courts26 Jun 1924Dismissed

Ghasi and Others Vs Mt. Bharto and Others

Allahabad High Court · AIR 1925 All 53

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High Courts26 Jun 1924Dismissed

Bishunath Rai Vs Jodhi Rai and Others

Allahabad High Court · AIR 1925 All 120

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