High Courts09 Jul 1924
(Meer) Qurban Ali Vs Shaikh Majid Hussain and Others
Allahabad High Court · AIR 1925 All 63
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 11 of 34
High Courts08 Jul 1924Allowed
Mohan Lal and Others Vs Bhuteshwar
Allahabad High Court · AIR 1925 All 142 : 83 Ind. Cas. 1
High Courts08 Jul 1924Dismissed
Mahadeo Prasad Vs Anandi Lal and Others
Allahabad High Court · AIR 1925 All 60 : 92 Ind. Cas. 348
High Courts08 Jul 1924
Bishen Sahai Vs Chhotey Lal and Others
Allahabad High Court · (1924) 07 AHC CK 0014
High Courts04 Jul 1924Allowed
Mehi Lal Vs Ramji Dass and Another
Allahabad High Court · AIR 1924 All 792 : 80 Ind. Cas. 939
Evidence Act, 1872 — Section 63(5)
High Courts03 Jul 1924Dismissed
Narain Vs Ram Saran Das and Another
Allahabad High Court · AIR 1924 All 871 : 85 Ind. Cas. 490
High Courts03 Jul 1924Dismissed
Mathura Das Vs Samraj Singh and Others
Allahabad High Court · AIR 1925 All 240
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Jul 1924Allowed
Sukhdeo and Others Vs Ram Newaz and Another
Allahabad High Court · AIR 1925 All 65
High Courts03 Jul 1924
Sukhdeo and Others Vs Ram Newas and Another
Allahabad High Court · 82 Ind. Cas. 326
High Courts03 Jul 1924
Dhanukdhari Mani and Others Vs Mt. Piari and Others
Allahabad High Court · AIR 1925 All 481
Uttar Pradesh Land Revenue Act, 1901 — Section 111, 112
High Courts02 Jul 1924Dismissed
Emperor Vs Chanda and Another
Allahabad High Court · 85 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 323
High Courts02 Jul 1924Dismissed
Gaya Pande Vs Amar Deo Pande
Allahabad High Court · AIR 1924 All 787 : 85 Ind. Cas. 498
Transfer of Property Act, 1882 — Section 58
High Courts02 Jul 1924Dismissed
Buddhoo alias Gulab Dass Vs Sheo Charan and Bhagwan Dass
Allahabad High Court · AIR 1924 All 875 : 82 Ind. Cas. 328
Guardians and Wards Act, 1890 — Section 31(2)
High Courts02 Jul 1924Dismissed
Baldeo Prasad Vs Ram Autar and Another
Allahabad High Court · AIR 1924 All 865 : 82 Ind. Cas. 347
Evidence Act, 1872 — Section 92(1)
High Courts02 Jul 1924Disposed Of
Sagwa and Others Vs Bhagwan Das
Allahabad High Court · AIR 1925 All 119(1) : 82 Ind. Cas. 385
High Courts02 Jul 1924Dismissed
Ram Sarup Vs Mt. Kataula and Others
Allahabad High Court · AIR 1925 All 211 : 83 Ind. Cas. 227
High Courts02 Jul 1924
Karan Singh and Others Vs Ram Sahai
Allahabad High Court · AIR 1925 All 246 : 83 Ind. Cas. 231
High Courts02 Jul 1924
Megi Mal and Another Vs Hira Lal and Another
Allahabad High Court · AIR 1924 All 761 : 82 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Section 24Uttar Pradesh Honorary Munsifs Act, 1896 — Section 8(2)