High Courts24 Jul 1924
Salamat Ali Vs Guj Kumar Chand and Another
Allahabad High Court · AIR 1925 All 574
North Western Provinces Tenancy Act, 1901 — Section 198(2)
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 9 of 34
High Courts24 Jul 1924
Lal Baijnath Singh Vs Chandrapal Singh and Others
Allahabad High Court · AIR 1924 All 795 : 83 Ind. Cas. 204
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts24 Jul 1924
Syed Salamat Ali Vs Babu Gaj Kumar Chand and Another
Allahabad High Court · 85 Ind. Cas. 302
North Western Provinces Tenancy Act, 1901 — Section 198(2)
High Courts23 Jul 1924Dismissed
Ram Buran Singh Vs Mufassil Bank, Ltd.
Allahabad High Court · AIR 1925 All 206(1)
High Courts23 Jul 1924Dismissed
Jokhu Singh Vs Chunnoo Lal
Allahabad High Court · AIR 1925 All 218 : 83 Ind. Cas. 133
High Courts23 Jul 1924Allowed
Hoji Sheikh Bodha Vs Babu Sukhram Singh and Others
Allahabad High Court · AIR 1925 All 1 : 83 Ind. Cas. 5
High Courts23 Jul 1924
Bhagwan Das Marwari and Others Vs Suraj Prasad Singh and Others
Allahabad High Court · (1924) 07 AHC CK 0033
High Courts23 Jul 1924
Janki Das Gobind Ram Vs Secretary of State and Another
Allahabad High Court · (1924) 07 AHC CK 0031
High Courts23 Jul 1924Dismissed
Jaswant Rao Vs Kashi Nath Rao and Others
Allahabad High Court · AIR 1925 All 253
High Courts23 Jul 1924
Shah Muhammad Fakhruddin Vs Rahimullah Shah
Allahabad High Court · (1924) 07 AHC CK 0011
High Courts22 Jul 1924Disposed Of
Chander Sen Vs Mohar Singh
Allahabad High Court · AIR 1925 All 538 : 85 Ind. Cas. 700
High Courts22 Jul 1924Allowed
Emperor Vs Raghunath Venaik Dhulekar and Another
Allahabad High Court · AIR 1925 All 165 : 85 Ind. Cas. 823
High Courts22 Jul 1924
Kishori Mohan Vs Chhanga Lal
Allahabad High Court · 82 Ind. Cas. 1030
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts21 Jul 1924Dismissed
Har Bakhsh Singh Vs Dal Bahadur Singh and Others
Allahabad High Court · 88 Ind. Cas. 255
Oudh Estates (Amendment) Act, 1910 — Section 21Oudh Estates Act, 1869 — Section 10
High Courts21 Jul 1924Dismissed
Ganga Ram Vs Lachman Singh and Others
Allahabad High Court · (1924) 07 AHC CK 0063
High Courts21 Jul 1924Dismissed
Abdul Wahab and Others Vs Emperor
Allahabad High Court · (1924) 07 AHC CK 0052
High Courts21 Jul 1924Dismissed
Firm Kachauri Mal-Kalyan Mal Vs Firm Wali Muhammad Abdul Latif
Allahabad High Court · (1924) 07 AHC CK 0049
High Courts21 Jul 1924Disposed Of
Ram Adhin Vs Ram Bharose and Another
Allahabad High Court · (1924) 07 AHC CK 0046