High Courts30 Jul 1924Dismissed
Pita and Others Vs Emperor
Allahabad High Court · AIR 1925 All 285 : 85 Ind. Cas. 719
Criminal Procedure Code, 1898 (CrPC) — Section 540
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 8 of 34
High Courts30 Jul 1924Dismissed
Fateh Lal Vs Sher Singh
Allahabad High Court · AIR 1925 All 264 : 85 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jul 1924Dismissed
Mohammad Ibrahim Vs Musammat Altafan and Others
Allahabad High Court · 83 Ind. Cas. 27
High Courts29 Jul 1924Disposed Of
(Firm) Ganeshi Lal Harnarain Vs Debi Das
Allahabad High Court · (1924) 07 AHC CK 0072
High Courts29 Jul 1924Dismissed
Dannu Singh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 227 : 85 Ind. Cas. 643
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 395
High Courts29 Jul 1924Dismissed
Mohd. Ibrahim Vs Mt. Altafan and Others
Allahabad High Court · AIR 1925 All 24
High Courts29 Jul 1924
The East Indian Railway Company Vs Fazal Elahi
Allahabad High Court · (1924) 07 AHC CK 0023
High Courts28 Jul 1924Dismissed
In Re: Lachhman Das Narain Das
Allahabad High Court · (1924) 07 AHC CK 0085
High Courts28 Jul 1924Allowed
Ghuriya and Others Vs Baneswar and Others
Allahabad High Court · AIR 1925 All 30 : 83 Ind. Cas. 202
High Courts28 Jul 1924Dismissed
Kanhaiya Lal Vs Mt. Gaura and Another
Allahabad High Court · AIR 1925 All 19 : 83 Ind. Cas. 147
High Courts28 Jul 1924Dismissed
Bishnath Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1925 All 171 : (1926) ILR (All) 67 : 82 Ind. Cas. 1037
High Courts28 Jul 1924
Nathji and Another Vs Languria and Another
Allahabad High Court · AIR 1925 All 272 : 85 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts25 Jul 1924Dismissed
Bindraban Vs Ram Narain and Others
Allahabad High Court · AIR 1925 All 330 : 85 Ind. Cas. 449
High Courts25 Jul 1924Dismissed
Bengal North-Western Railway Vs Firm Manorath Bhagat-Dhian Ram and B.B. and C.I. Railway
Allahabad High Court · AIR 1925 All 172
High Courts25 Jul 1924Dismissed
Gajadhar Pande and Others Vs Jadubir Pande and Another
Allahabad High Court · (1924) 07 AHC CK 0040
High Courts25 Jul 1924
B.N.W. Railway Vs Firm Manorath Bhagat Dhian Ram and B.B. and C.I. Railway
Allahabad High Court · 84 Ind. Cas. 794
High Courts24 Jul 1924Allowed
Wala Prasad Vs Sheikh Chuttan and Another
Allahabad High Court · 85 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1924Allowed
Jwala Prasad Vs Sheikh Chuttan and Another
Allahabad High Court · AIR 1924 All 328
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1924Allowed
Jageshwar Prasad and Others Vs Suraj Bali Singh and Others
Allahabad High Court · AIR 1925 All 16 : 83 Ind. Cas. 249
High Courts24 Jul 1924Allowed
Mt. Bahal Kuar Vs Narain Singh
Allahabad High Court · AIR 1925 All 184 : 84 Ind. Cas. 822