High Courts21 Oct 1924Dismissed
Ram Sewak Vs Emperor
Allahabad High Court · AIR 1925 All 313(1) : 85 Ind. Cas. 382
Penal Code, 1860 (IPC) — Section 100
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 6 of 34
High Courts21 Oct 1924Disposed Of
(Sheikh) Muhammad Akbar Vs Emperor
Allahabad High Court · AIR 1925 All 283 : 85 Ind. Cas. 378
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts20 Oct 1924Dismissed
Azimuddin Vs Emperor
Allahabad High Court · AIR 1925 All 307
Uttar Pradesh Excise Act, 1910 — Section 64
High Courts29 Sept 1924Dismissed
Zabar Singh and Others Vs Ram Sarup
Allahabad High Court · AIR 1925 All 477 : 85 Ind. Cas. 726
High Courts29 Sept 1924Dismissed
Ram Prasad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 250
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
High Courts25 Sept 1924Dismissed
Mohammad Husain Vs Emperor
Allahabad High Court · AIR 1925 All 295
Penal Code, 1860 (IPC) — Section 363
High Courts25 Sept 1924Dismissed
Tufail Ahmad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 301(1)
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 286
High Courts25 Sept 1924Dismissed
Daya Nand and Others Vs Emperor
Allahabad High Court · AIR 1925 All 298(1)
Penal Code, 1860 (IPC) — Section 448
High Courts25 Sept 1924Dismissed
Ram Sukh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 299
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 160
High Courts25 Sept 1924
Muhammad Husain Vs Emperor
Allahabad High Court · 86 Ind. Cas. 428
Penal Code, 1860 (IPC) — Section 363
High Courts19 Sept 1924Dismissed
Chittar Singh Vs Emperor
Allahabad High Court · (1924) 09 AHC CK 0008
High Courts15 Sept 1924Dismissed
Mohan Singh Vs Emperor
Allahabad High Court · AIR 1925 All 413 : 85 Ind. Cas. 647
Criminal Procedure Code, 1898 (CrPC) — Section 88Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 302
High Courts11 Sept 1924Dismissed
Tulli and Another Vs Emperor
Allahabad High Court · AIR 1925 All 185 : 85 Ind. Cas. 130
High Courts29 Aug 1924Dismissed
Raghunandan Prasad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 290 : 85 Ind. Cas. 730 : 79 Ind. Cas. 916 : 136 Ind. Cas. 621
Penal Code, 1860 (IPC) — Section 427
High Courts29 Aug 1924Allowed
Kishori Lal and Others Vs Emperor
Allahabad High Court · AIR 1925 All 409
Penal Code, 1860 (IPC) — Section 186, 53
High Courts29 Aug 1924
Keshori Lal and Others Vs Emperor
Allahabad High Court · 85 Ind. Cas. 821
Penal Code, 1860 (IPC) — Section 186, 353
High Courts28 Aug 1924Dismissed
Moti Ram Vs Emperor
Allahabad High Court · AIR 1925 All 410 : 85 Ind. Cas. 710
Criminal Procedure Code, 1898 (CrPC) — Section 476APenal Code, 1860 (IPC) — Section 498
High Courts28 Aug 1924
Chhotey Lal Vs Emperor
Allahabad High Court · AIR 1925 All 220 : 85 Ind. Cas. 722
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411