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Allahabad High Court judgments, 1879

113 judgments · page 1 of 6

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High Courts31 Dec 1879

Empress of India Vs Bhup Singh and Another

Allahabad High Court · (1880) ILR (All) 570

Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 417
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High Courts16 Dec 1879Disposed Of

Empress of India Vs Fox

Allahabad High Court · (1880) ILR (All) 522

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High Courts16 Dec 1879Dismissed

Baij Nath Vs Ramjas

Allahabad High Court · (1880) ILR (All) 567

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High Courts15 Dec 1879Dismissed

Chandra Dai Vs Audh Kumari and Others and Pran Dai and Sita Dai

Allahabad High Court · (1880) ILR (All) 561

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High Courts15 Dec 1879

Puran Mal Vs Kuray Mal and Others

Allahabad High Court · (1880) ILR (All) 565

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High Courts11 Dec 1879Allowed

Safdar Ali Khan Vs Lachman Das and Others

Allahabad High Court · (1880) ILR (All) 554

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High Courts05 Dec 1879Disposed Of

Empress of India Vs Sabsukh and Others

Allahabad High Court · (1880) ILR (All) 533

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High Courts05 Dec 1879Dismissed

Prem Sukh Das and Others Vs Bhupia and Another

Allahabad High Court · (1880) ILR (All) 517

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High Courts05 Dec 1879Disposed Of

Phul Kuar Vs Murli Dhar and Another

Allahabad High Court · (1880) ILR (All) 527

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High Courts05 Dec 1879

Jagan Nath Panday Vs Prag Singh

Allahabad High Court · (1880) ILR (All) 545

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High Courts01 Dec 1879Allowed

Balak Ram Vs Munia and Others

Allahabad High Court · (1880) ILR (All) 513

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High Courts28 Nov 1879Disposed Of

Lachman Singh Vs Mohan and Another

Allahabad High Court · (1880) ILR (All) 497

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High Courts18 Nov 1879Dismissed

Harbhaj and Others Vs Gumani and Another

Allahabad High Court · (1879) 11 AHC CK 0003

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High Courts18 Nov 1879Disposed Of

Umrao Begam Vs The Land Mortgage Bank of India

Allahabad High Court · (1880) ILR (All) 451

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High Courts17 Nov 1879Dismissed

A.B. Miller, Official Assignee to the High Court Vs Sheo Prasad

Allahabad High Court · (1880) ILR (All) 474

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High Courts17 Nov 1879Dismissed

Jag Ram Vs Bhupal

Allahabad High Court · (1880) ILR (All) 449

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High Courts17 Nov 1879Dismissed

Surja Prasad Vs Bhawani Sahai

Allahabad High Court · (1880) ILR (All) 481

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High Courts17 Nov 1879Dismissed

Sheo Prasad Ram Vs Ranjit Singh and Raghu Nandan Ram

Allahabad High Court · (1880) ILR (All) 487

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High Courts17 Nov 1879Allowed

Mahesh and Another Vs Ramadhin and Others

Allahabad High Court · (1880) ILR (All) 471

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High Courts15 Oct 1879Disposed Of

In Re: Gobind Prasad and Another

Allahabad High Court · (1880) ILR (All) 465

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