COURT ARCHIVE
Allahabad High Court judgments, 1879
113 judgments · page 6 of 6
High Courts07 Feb 1879Dismissed
Bhikham Das Vs Pura and Another
Allahabad High Court · (1880) ILR (All) 141
High Courts03 Feb 1879Dismissed
Kalian Das Vs Tika Ram and Another
Allahabad High Court · (1880) ILR (All) 137
High Courts31 Jan 1879Dismissed
Binda Prasad Vs Madho Prasad and Others
Allahabad High Court · (1880) ILR (All) 129
High Courts31 Jan 1879Disposed Of
Durga Devi Vs Goshain Girdhariji
Allahabad High Court · (1880) ILR (All) 119
High Courts30 Jan 1879Disposed Of
Naubat Singh Vs Bhagirath
Allahabad High Court · (1880) ILR (All) 115
High Courts28 Jan 1879Dismissed
The Court of Wards on behalf of the Raja of Kantit Vs Gaya Prasad and Others
Allahabad High Court · (1880) ILR (All) 107
High Courts28 Jan 1879
Bhichuk Singh and Others Vs Nageshar Nath and Others
Allahabad High Court · (1880) ILR (All) 112
High Courts24 Jan 1879Dismissed
Inayat Khan Vs Rahmat Bibi
Allahabad High Court · (1880) ILR (All) 97
High Courts24 Jan 1879Allowed
Empress of India Vs Budh Singh
Allahabad High Court · (1880) ILR (All) 101