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Allahabad High Court judgments, 1879

113 judgments · page 5 of 6

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High Courts31 Mar 1879

Mumtaz Ali and Others Vs Mangal Khan

Allahabad High Court · (1880) ILR (All) 241

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High Courts28 Mar 1879Dismissed

Madho Das and Others Vs Rukman Sevak Singh and Others

Allahabad High Court · (1880) ILR (All) 290

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High Courts28 Mar 1879Disposed Of

Empress of India Vs Sarmukh Singh

Allahabad High Court · (1880) ILR (All) 237

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High Courts27 Mar 1879Dismissed

Gobindi Vs Ahmad Bakhsh

Allahabad High Court · (1880) ILR (All) 218

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High Courts27 Mar 1879Dismissed

In Re: Gur Dayal

Allahabad High Court · (1880) ILR (All) 216

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High Courts25 Mar 1879Allowed

Raghu Nath Das Vs Ashraf Husain Khan and Another

Allahabad High Court · (1880) ILR (All) 253

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High Courts25 Mar 1879Disposed Of

Shimbhu Narain Singh Vs Bachcha and Another

Allahabad High Court · (1880) ILR (All) 205

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High Courts24 Mar 1879Dismissed

Bhola Nath and Another Vs Baldeo

Allahabad High Court · (1880) ILR (All) 200

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High Courts20 Mar 1879Allowed

Muhammad Daim Khan Vs The Collector of Moradabad

Allahabad High Court · (1880) ILR (All) 198

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High Courts18 Mar 1879Disposed Of

Nikka Mal and Others Vs Sulaiman Sheikh Gardner

Allahabad High Court · (1880) ILR (All) 196

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High Courts11 Mar 1879Dismissed

Fazal Muhammad Vs Phul Kuar

Allahabad High Court · (1880) ILR (All) 193

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High Courts11 Mar 1879

Ram Narayan Vs Nanak Chand and Another

Allahabad High Court · (1880) ILR (All) 192

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High Courts08 Mar 1879Disposed Of

Chuni Lal Vs Kheta Mal

Allahabad High Court · (1880) ILR (All) 181

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High Courts03 Mar 1879Dismissed

Mahtab Kuar and Others Vs Bhawani and Another

Allahabad High Court · (1880) ILR (All) 173

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High Courts24 Feb 1879Allowed

Kishen Lal and Others Vs Nehalo

Allahabad High Court · (1880) ILR (All) 162

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High Courts24 Feb 1879Dismissed

Hanuman Tiwari Vs Chirai and Another

Allahabad High Court · (1880) ILR (All) 171

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High Courts21 Feb 1879Disposed Of

Kali Charan Rai and Others Vs Ajudhia Rai and Others

Allahabad High Court · (1880) ILR (All) 150

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High Courts17 Feb 1879Disposed Of

Rudr Man Tiwari Vs Bhagwanti

Allahabad High Court · (1880) ILR (All) 145

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High Courts13 Feb 1879Dismissed

Empress of India Vs Ram Adhin and Others

Allahabad High Court · (1880) ILR (All) 139

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High Courts10 Feb 1879Dismissed

Sham Narain and Another Vs Sahai Pandey and Others

Allahabad High Court · (1880) ILR (All) 142

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