High Courts23 Dec 1930Dismissed
Ratan Singh Vs Pirbhu Dayal
Allahabad High Court · AIR 1931 All 302 : 131 Ind. Cas. 135
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 36
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 1 of 23
High Courts23 Dec 1930
Satya Nidhan Banerji Vs Muhammad Hazubber Ali Khan
Allahabad High Court · AIR 1931 All 533 : (1931) ILR (All) 516
Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249
High Courts23 Dec 1930
Sri Sheoji Maharaj Sarbarakar Baldeo Gir Vs Beni Madho and Others
Allahabad High Court · AIR 1931 All 415 : (1931) ILR (All) 515 : 131 Ind. Cas. 33
Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249Agra Tenancy Act, 1926 — Section 249
High Courts23 Dec 1930
Ram Sewak Kueri Vs Ram Rup Teli and Another
Allahabad High Court · AIR 1931 All 537
High Courts22 Dec 1930
Bibi Maimuna Begam Vs Sharafat Ullah Khan
Allahabad High Court · 131 Ind. Cas. 115
High Courts22 Dec 1930
Mt. Maimuna Begam Vs Sharafat Ullah Khan
Allahabad High Court · AIR 1931 All 403
High Courts19 Dec 1930Dismissed
Abdul Qayum Khan Vs City Board
Allahabad High Court · AIR 1931 All 147 : (1931) ILR (All) 500
United Provinces Municipalities Act, 1916 — Section 319(1)
High Courts19 Dec 1930
Suraj Prasad Vs Oudh Behari and Others
Allahabad High Court · (1930) 12 AHC CK 0004
High Courts18 Dec 1930Disposed Of
Collector of Etawah Vs Bindraban
Allahabad High Court · AIR 1931 All 538 : 136 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts18 Dec 1930
Anand Krishna Vs Kishan Devi and Others
Allahabad High Court · (1930) 12 AHC CK 0009
High Courts17 Dec 1930Disposed Of
Mohammad Jalil Khan and Others Vs Ram Nath Katua and Others
Allahabad High Court · (1930) 12 AHC CK 0046
High Courts17 Dec 1930Partly Allowed
Lachhmi Narain Vs Beni Ram
Allahabad High Court · AIR 1931 All 327 : (1931) ILR (All) 479
Contract Act, 1872 — Section 241Contract Act, 1872 — Section 241Contract Act, 1872 — Section 241
High Courts16 Dec 1930Allowed
Mohan Lal Vs B. Madhava Prasad and Others
Allahabad High Court · (1931) ILR (All) 476 : 131 Ind. Cas. 35
Provincial Insolvency Act, 1920 — Section 25(2)
High Courts16 Dec 1930Dismissed
Shair Ali Vs Jagmohan Ram and Another
Allahabad High Court · (1930) 12 AHC CK 0036
High Courts16 Dec 1930Allowed
Mohan Lal Vs Madhava Prasad and Others
Allahabad High Court · AIR 1931 All 331
Provincial Insolvency Act, 1920 — Section 35Provincial Insolvency Act, 1920 — Section 35Provincial Insolvency Act, 1920 — Section 35
High Courts16 Dec 1930
Alopi and Others Vs Gajadhar Prasad and Another
Allahabad High Court · AIR 1931 All 323
Easements Act, 1882 — Section 60Easements Act, 1882 — Section 60Easements Act, 1882 — Section 60
High Courts13 Dec 1930
Raj Kumar and Others Vs S. Mohan Lal
Allahabad High Court · (1930) 12 AHC CK 0001