High Courts12 Dec 1930Allowed
Babu Jai Narain and Others Vs Rashak Behari Lal and Another
Allahabad High Court · (1930) 12 AHC CK 0050
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 2 of 23
High Courts12 Dec 1930Allowed
Jai Narain and Others Vs Rashik Behari Lal and Another
Allahabad High Court · (1930) 12 AHC CK 0045
High Courts11 Dec 1930
Haibat Shah Vs Bohra Tarachand and Others
Allahabad High Court · AIR 1931 All 235
High Courts10 Dec 1930Dismissed
L. Shiam Lal Vs Nand Ram
Allahabad High Court · (1930) 12 AHC CK 0047
High Courts10 Dec 1930Allowed
Rupai Rai and Others Vs Murat Tewari
Allahabad High Court · (1930) 12 AHC CK 0037
High Courts10 Dec 1930
Babu Makund Lal Vs Bhola Rai and Others
Allahabad High Court · AIR 1931 All 419
Limitation Act, 1963 — Article 111Limitation Act, 1963 — Article 111Limitation Act, 1963 — Article 111
High Courts10 Dec 1930
Rai Bahadur Babu Makund Lal Vs Bhola Rai and Others
Allahabad High Court · 131 Ind. Cas. 686
Limitation Act, 1963 — Article 111
High Courts09 Dec 1930Dismissed
Chaudhri Rajdhar Vs Mohan and Others
Allahabad High Court · 131 Ind. Cas. 593
Contract Act, 1872 — Section 62
High Courts09 Dec 1930Dismissed
(Chaudhary) Rajdhar Vs Mohan and Others
Allahabad High Court · AIR 1931 All 325
Contract Act, 1872 — Section 62Contract Act, 1872 — Section 62Contract Act, 1872 — Section 62
High Courts09 Dec 1930Dismissed
Khan Chand and Another Vs Ghasita and Another
Allahabad High Court · (1930) 12 AHC CK 0032
High Courts09 Dec 1930Dismissed
Abdul Qadir Vs Narendra Mohan Ghose Chowdhry and Another
Allahabad High Court · AIR 1931 All 210
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1930Disposed Of
B. Madan Mohan Singh Vs B. Ram Sunder Singh
Allahabad High Court · AIR 1930 All 326 : (1930) ILR (All) 553
High Courts09 Dec 1930
Kashi Ram and Others Vs Mt. Hasmat Banoo
Allahabad High Court · (1930) 12 AHC CK 0012
High Courts09 Dec 1930
Krishna Saroop Vs Raj Bahadur Singh
Allahabad High Court · AIR 1931 All 452
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts08 Dec 1930Dismissed
Mohan Lal and Another Vs Ram Charan and Another
Allahabad High Court · AIR 1931 All 223
Transfer of Property Act, 1882 — Section 86
High Courts08 Dec 1930
Emperor Vs Bansidhar and Others
Allahabad High Court · AIR 1931 All 262 : (1931) ILR (All) 458
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts05 Dec 1930
In Re: Gur Charan Prasad, Khatri of Benares
Allahabad High Court · AIR 1931 All 421 : (1931) ILR (All) 445
Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34
High Courts05 Dec 1930
In Re: Gurcharan Prasad Khatri
Allahabad High Court · 131 Ind. Cas. 875
Income Tax Act, 1961 — Section 28, 34
High Courts04 Dec 1930Dismissed
Brij Mohan Das Vs Bhikhuji
Allahabad High Court · AIR 1931 All 207 : 129 Ind. Cas. 717
Transfer of Property Act, 1882 — Section 40