High Courts06 Jan 1930
Rameshar Singh and Others Vs Syed Husain Ahmad and Others
Allahabad High Court · (1930) 01 AHC CK 0009
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 23 of 23
High Courts06 Jan 1930
Brijmohan Lal and Another Vs Musammat Mahbuban and Another
Allahabad High Court · 123 Ind. Cas. 336
Partition Act, 1893 — Section 4
High Courts03 Jan 1930Allowed
Nageshwar Bharthi and Others Vs Ram Narain Bharthi and Another
Allahabad High Court · 122 Ind. Cas. 191
High Courts03 Jan 1930Dismissed
Mt. Rasulan Vs Babu
Allahabad High Court · AIR 1930 All 350 : (1930) ILR (All) 548
High Courts03 Jan 1930Dismissed
Jagan Nath and Another Vs Kunwar Girwar Singh
Allahabad High Court · AIR 1930 All 368
High Courts02 Jan 1930Allowed
Chaube Munna Lal Vs Ram Chandra and Others
Allahabad High Court · 122 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jan 1930Disposed Off
In Re: Chaube Munna Lal
Allahabad High Court · (1930) ILR (All) 546
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 151
High Courts02 Jan 1930
Munna Lal Vs Ram Chandra and Others
Allahabad High Court · AIR 1930 All 471(1)
High Courts02 Jan 1930Dismissed
Banke Behari Lal Vs Raghubar Dayal
Allahabad High Court · (1930) 01 AHC CK 0055