High Courts10 Jan 1930Allowed
Ahmad Husain and Others Vs Tahir Husain and Others
Allahabad High Court · AIR 1930 All 475
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 22 of 23
High Courts10 Jan 1930Allowed
Sh. Mohammad Ata Husain Vs Haji Qadir Baksh and Others
Allahabad High Court · AIR 1930 All 560
High Courts10 Jan 1930
Bhora Hazari Lal Vs Bhora Nauranga Lal and Another
Allahabad High Court · AIR 1930 All 517
High Courts09 Jan 1930Dismissed
Kali Deen Singh Vs Jagdat Pathak
Allahabad High Court · AIR 1930 All 440 : 122 Ind. Cas. 894
High Courts09 Jan 1930Disposed Of
Banshidhar and Others Vs B. Suraj Prasad Singh
Allahabad High Court · AIR 1930 All 437 : 121 Ind. Cas. 826
High Courts09 Jan 1930Disposed Of
Ram Prasad Tamoli Vs Benares Cotton and Silk Mills, Ltd.
Allahabad High Court · (1930) 01 AHC CK 0047
High Courts09 Jan 1930Disposed Of
Ram Phal Singh and Others Vs Bachchu Ram and Another
Allahabad High Court · AIR 1930 All 410
High Courts09 Jan 1930
Mt. Basanti Bibi Vs Babulal Poddar and Another
Allahabad High Court · AIR 1931 All 225
Transfer of Property Act, 1882 — Section 41
High Courts09 Jan 1930
Gudri Singh and Another Vs Jangi Singh
Allahabad High Court · (1930) 01 AHC CK 0007
High Courts08 Jan 1930Dismissed
Shiam Sundar Singh and Another Vs Jagannath Singh and Others
Allahabad High Court · 122 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Jan 1930Dismissed
Sham Sunder Singh and Another Vs Jagannath Singh and Others
Allahabad High Court · AIR 1930 All 371
High Courts07 Jan 1930Allowed
Data Din Vs Mt. Nohra
Allahabad High Court · AIR 1930 All 419 : 121 Ind. Cas. 825
High Courts06 Jan 1930Dismissed
Ram Kishan Das and Others Vs Mul Chand and Others
Allahabad High Court · (1930) 01 AHC CK 0079
High Courts06 Jan 1930
Ghassoo Vs Emperor
Allahabad High Court · AIR 1930 All 737
Criminal Procedure Code, 1898 (CrPC) — Section 162, 202
High Courts06 Jan 1930Allowed
Brijmohan Lal and Another Vs Mt. Mahbuban and Another
Allahabad High Court · AIR 1930 All 509
High Courts06 Jan 1930Dismissed
Jiwan Singh Vs Kuar Reoti Singh and Another
Allahabad High Court · AIR 1930 All 427
High Courts06 Jan 1930Dismissed
Nazir Khan and Others Vs Faiz Mohammad Khan and Another
Allahabad High Court · AIR 1930 All 433 : 121 Ind. Cas. 826
High Courts06 Jan 1930
L. Ram Ratan Lal Vs Mt. Gaura and Others
Allahabad High Court · AIR 1930 All 516
High Courts06 Jan 1930
Lala Ram Rattan Lal Vs Musammat Gaura and Others
Allahabad High Court · 122 Ind. Cas. 765
Contract Act, 1872 — Section 69, 70