High Courts24 Jan 1930
Mt. Phool Kuer and Others Vs Rewari Singh and Others
Allahabad High Court · (1930) 01 AHC CK 0022
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 20 of 23
High Courts24 Jan 1930Dismissed
Mahant Shanta Nand Gir Vs Mahant Babudeva Nand Gir
Allahabad High Court · (1930) 01 AHC CK 0004
High Courts23 Jan 1930Dismissed
Balwant Singh Vs Collector of Saharanpur and Another
Allahabad High Court · (1930) 01 AHC CK 0053
High Courts23 Jan 1930Dismissed
Ram Dass and Another Vs Secretary of State and Another
Allahabad High Court · AIR 1930 All 587
High Courts22 Jan 1930Dismissed
Partap Singh Vs Dalip Singh
Allahabad High Court · AIR 1930 All 537 : (1930) ILR (All) 596
High Courts21 Jan 1930Dismissed
Kunwar Puran Singh and Another Vs Musammat Bahal Kunwar and Another
Allahabad High Court · 125 Ind. Cas. 583
High Courts21 Jan 1930Disposed Of
Baleshar Pandey and Another Vs Ram Tahal Pandey and Others
Allahabad High Court · AIR 1930 All 519
High Courts21 Jan 1930Dismissed
Kunwar Puran Singh and Another Vs Mt. Bahal Kunwar and Another
Allahabad High Court · AIR 1930 All 319(1)
High Courts21 Jan 1930Dismissed
Paras Ram and Another Vs Mt. Mewa Kunwar and Others
Allahabad High Court · (1930) 01 AHC CK 0032
High Courts21 Jan 1930
Mrs. Muriel Blanche Hartley Vs Jack Fleming Hartley
Allahabad High Court · 124 Ind. Cas. 465
High Courts21 Jan 1930
Mrs. M.B. Hartley Vs Jack Fleming Hartley
Allahabad High Court · AIR 1930 All 322
High Courts21 Jan 1930
Bhup Singh Vs Narpat and Another
Allahabad High Court · (1930) 01 AHC CK 0003
North Western Provinces Tenancy Act, 1901 — Section 10
High Courts20 Jan 1930Allowed
Mohammad Yusuf Vs Suraj Bali Singh and Another
Allahabad High Court · AIR 1930 All 338
High Courts19 Jan 1930Dismissed
Chiraunji Lal Vs Ishwar Das
Allahabad High Court · (1930) 01 AHC CK 0026
High Courts17 Jan 1930Dismissed
Mohammad Ishaq Vs Municipal Board
Allahabad High Court · 123 Ind. Cas. 379
Limitation Act, 1963 — Article 132Uttar Pradesh Municipalities Act, 1916 — Section 128(1)(i), 177
High Courts17 Jan 1930Partly Allowed
Piare Lal and Others Vs Musammat Saraswati and Others
Allahabad High Court · (1930) 01 AHC CK 0073
High Courts17 Jan 1930Dismissed
Ram Sarup Ahir Vs Nageshwar Tewari and Others
Allahabad High Court · AIR 1930 All 444
High Courts17 Jan 1930Dismissed
Sri Ram Chandra Naik Kalya Vs Satya Narain and Others
Allahabad High Court · AIR 1930 All 353 : 124 Ind. Cas. 471