High Courts07 Feb 1930
Fateh Singh and Another Vs Prithi Singh and Another
Allahabad High Court · AIR 1930 All 426(1)
Transfer of Property Act, 1882 — Section 118
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 19 of 23
High Courts06 Feb 1930Dismissed
Bismillah Begam and Others Vs Tahsin Ali Khan
Allahabad High Court · (1930) 02 AHC CK 0015
High Courts05 Feb 1930Dismissed
The Benares Bank Limited Vs Ram Prasad and Others
Allahabad High Court · 124 Ind. Cas. 180
Limitation Act, 1908 — Article 36, 95
High Courts05 Feb 1930Dismissed
Benares Bank Limited Vs Ram Prasad and Others
Allahabad High Court · (1930) 02 AHC CK 0036
High Courts05 Feb 1930
Ratan Lal Vs Hafiz Abdul Hai
Allahabad High Court · AIR 1930 All 734
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts05 Feb 1930
Kuar Lakshmiraj Singh and Others Vs Shankar and Others
Allahabad High Court · AIR 1930 All 513
High Courts04 Feb 1930Allowed
Amba Prasad and Others Vs Moonga Ram and Others
Allahabad High Court · (1930) 02 AHC CK 0014
High Courts31 Jan 1930Dismissed
Bal Krishna Sharma Vs Paij Singh and Another
Allahabad High Court · (1930) 01 AHC CK 0068
High Courts31 Jan 1930Allowed
Naubahar Singh and Others Vs Qadir Bux and Others
Allahabad High Court · (1930) 01 AHC CK 0063
High Courts31 Jan 1930Disposed Of
Baij Nath Prasad Vs Dharam Pal Singh and Others
Allahabad High Court · AIR 1930 All 441(1)
High Courts28 Jan 1930Dismissed
Benares Bank Limited Vs Hormusji Pestonji and Others
Allahabad High Court · (1930) 01 AHC CK 0065
High Courts27 Jan 1930Dismissed
Muhammad Siddiq and Others Vs Muhammad Nuh
Allahabad High Court · (1930) 01 AHC CK 0058
High Courts27 Jan 1930Dismissed
Chuttan Teli Vs Mt. Razia Khatun and Others
Allahabad High Court · AIR 1930 All 510
High Courts27 Jan 1930Disposed Of
Sheotahal Dube Vs Lal Narain Prasad Chand and Others
Allahabad High Court · AIR 1930 All 422
High Courts24 Jan 1930Disposed Of
Roopji and Sons Vs Dyer Meaken and Co., Ltd.
Allahabad High Court · AIR 1930 All 545 : (1930) ILR (All) 688
High Courts24 Jan 1930Dismissed
Kundan Lal-Ram Chander Vs Lachmi Narain and Another
Allahabad High Court · AIR 1930 All 525
High Courts24 Jan 1930Dismissed
(Mahant) Shantha Nand Gir Chela and Mahant Gayanand Gir Vs (Mahant) Basudevanand
Allahabad High Court · (1930) 01 AHC CK 0041