High Courts22 Dec 1995Allowed
Prahlad Singh Vs The District Magistrate and Others
Allahabad High Court · (1996) 1 ACC 467
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 68(2)(r)(s)
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 1 of 70
High Courts22 Dec 1995Disposed Of
TIN MANUFACTURING CO. OF INDIA Vs DEPUTY COMMISSIONER OF INCOME TAX.
Allahabad High Court · (1996) 134 CTR 490
Income Tax Act, 1961 — Section 148
High Courts22 Dec 1995Disposed Off
Commissioner of Income Tax Vs Meghdoot Hotels (Pvt.) Ltd.
Allahabad High Court · (1996) 220 ITR 190
Income Tax Act, 1961 — Section 32(1)
High Courts22 Dec 1995Dismissed
Mohd. Sayeed Vs Rehana Begum
Allahabad High Court · (1996) 1 DMC 626
Family Courts Act, 1984 — Section 20, 7(1)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts22 Dec 1995Allowed
Rohtas Singh (deceased) through Lrs. Vs District Magistrate,Meerut & Anr.
Allahabad High Court · (1995) 12 AHC CK 0069
Motor Vehicles Act, 1939 — Section 68(2)(r)(s), 76Motor Vehicles Act, 1988 — Section 117, 68(2)Uttar Pradesh Motor Vehicles Rules, 1940 — Rule 93
High Courts22 Dec 1995Dismissed
Ishwar Chand and Anr. Vs District Judge,Haridwar & Ors.
Allahabad High Court · (1995) 12 AHC CK 0059
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 4, 47Constitution of India, 1950 — Article 226
High Courts22 Dec 1995Dismissed
Sadaruddin and Ors. Vs District Judge,Alld.& Ors.
Allahabad High Court · (1995) 12 AHC CK 0049
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331
High Courts22 Dec 1995Dismissed
Raj Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (1996) 1 LLJ 1054
Apprentices Act, 1961 — Section 18, 20, 4
High Courts21 Dec 1995Allowed
Harendra Dubey and Others Vs Krishi Utpadan Mandi Samiti, Garaura and Others
Allahabad High Court · (1995) 12 AHC CK 0113
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 9Industrial Disputes (Central) Rules, 1957 — Rule 16(2)
High Courts21 Dec 1995Disposed Of
Mohd. Daud and Anr. Vs Matloob Ahmad @ Babu & Ors.
Allahabad High Court · (1995) 12 AHC CK 0068
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 7 Rule 11Specific Relief Act, 1963 — Section 41(1)(a)
High Courts20 Dec 1995Dismissed
Kiran Sandhu and Others Vs Saraya Sugar Mills Ltd. and Others
Allahabad High Court · (1998) 91 CompCas 146
Companies Act, 1956 — Section 397, 398, 433, 443, 443(1)
High Courts20 Dec 1995Dismissed
Rama Shanker Dubey and Ors. Vs Uma Shanker Dubey & Ors.
Allahabad High Court · (1995) 12 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Section 115, 2
High Courts20 Dec 1995Dismissed
Jag Pal and Others Vs State of U.P.and Others
Allahabad High Court · (1995) 12 AHC CK 0042
High Courts20 Dec 1995Dismissed
Rama Shanker Dubey and Others, Vs Uma Shanker Dubey and Others
Allahabad High Court · (1995) 12 AHC CK 0041
Civil Procedure Code, 1908 (CPC) — Section 115, 2
High Courts20 Dec 1995Dismissed
Committee of Management, Gandhi Inter College Vs District Judge and Others
Allahabad High Court · (1996) AWC 559 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 143, 5
High Courts19 Dec 1995Allowed
Habibullah Vs State of U.P. and Others
Allahabad High Court · (1995) 12 AHC CK 0099
Penal Code, 1860 (IPC) — Section 147, 323, 327, 336, 427
High Courts19 Dec 1995Partly Allowed
Shaukat Vs Smt. Mobina
Allahabad High Court · (1996) 2 DMC 529
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Dec 1995Allowed
Executive Officer,Municipal Board,Nainital Vs Bankey Lal Sah & Ors.
Allahabad High Court · (1995) 12 AHC CK 0064
Uttar Pradesh Municipalities Act, 1916 — Section 178, 180(3), 185, 287, 314
High Courts19 Dec 1995Dismissed
Janganvadi Bharat Academy of Constitutionalists of India Vs P.V.Narsingha Rao,P.M.& Ors.
Allahabad High Court · (1995) 12 AHC CK 0048
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts18 Dec 1995
Sichai Mazdoor Sangh and Another Vs State of U.P. and Others
Allahabad High Court · (1996) 1 UPLBEC 9