High Courts18 Dec 1995
Malkhan Singh and Another Vs State of U.P.
Allahabad High Court · (1996) 20 ACR 364
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 2 of 70
High Courts18 Dec 1995Allowed
U.P. State Cement Corporation Ltd. Vs Union of India (UOI)
Allahabad High Court · (1996) 86 ELT 6
Central Excise Rules, 1944 — Rule 192, 196, 8Central Excises and Salt Act, 1944 — Section 11A, 35G, 5AConstitution of India, 1950 — Article 226
High Courts18 Dec 1995Disposed Of
In Re: U.P. Roofing Co. Ltd. (In Liquidation)
Allahabad High Court · (1998) 91 CompCas 831
Companies Act, 1956 — Section 481Contract Act, 1872 — Section 128
High Courts18 Dec 1995
In Re: Faizabad Roofing Co. Ltd. (In Liquidation)
Allahabad High Court · (1998) 91 CompCas 22
Companies Act, 1956 — Section 481
High Courts18 Dec 1995
In Re: U.P. Presstressed Co. Ltd. (In Liquidation)
Allahabad High Court · (1998) 91 CompCas 692
Companies Act, 1956 — Section 481State Financial Corporations Act, 1951 — Section 29
High Courts18 Dec 1995Dismissed
Mohd. Shamim Vs State of U.P. and Others
Allahabad High Court · (1996) 73 FLR 1672 : (1996) 1 LLJ 1148
Industrial Employment (Standing Orders) Act, 1946 — Section 4
High Courts15 Dec 1995
Rameshwar Pandey Vs Additional Director (Medical Cure) Health and Family Welfare and Others
Allahabad High Court · (1995) 12 AHC CK 0110
High Courts15 Dec 1995Allowed
Mukhtar Ali Vs State of U.P. and Others
Allahabad High Court · (1995) 12 AHC CK 0109
High Courts15 Dec 1995Allowed
Keshav Babu Shivhare (In Jail) Vs Superintendent of District Jail and Others
Allahabad High Court · (1996) 20 ACR 168
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1)Constitution of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 21
High Courts15 Dec 1995Dismissed
Food Corporation of India,Delhi and Anr. Vs Durgashakti Enterprises
Allahabad High Court · (1995) 12 AHC CK 0067
Transfer of Property Act, 1882 — Section 106, 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2
High Courts15 Dec 1995Dismissed
Shashi Singh @ Pinky Vs Brigd.Sukh Swarup Kapoor
Allahabad High Court · (1995) 12 AHC CK 0054
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 2(g)
High Courts15 Dec 1995Allowed
Sumac International Ltd. Vs U.P.State Sugar Corporation
Allahabad High Court · (1995) 12 AHC CK 0052
Arbitration Act, 1940 — Section 41(a), 41(b)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Dec 1995
Commissioner of Income Tax Vs Vidya Charan
Allahabad High Court · (1996) 133 CTR 375 : (1996) 220 ITR 78 : (1996) 86 TAXMAN 133
Wealth Tax Act, 1957 — Section 2, 5(1)
High Courts15 Dec 1995
Miniature Bulb Industries India Pvt. Ltd. Vs State of Uttar Pradesh
Allahabad High Court · (1996) AWC 541 Supp : (1996) 1 LLJ 1042
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3
High Courts15 Dec 1995Dismissed
Gopal Ji Vs Krishi Utpadan Mandi Samiti and Others
Allahabad High Court · (1995) 12 AHC CK 0012
Specific Relief Act, 1963 — Section 38Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 10, 17, 20, 34, 34(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 278, 278A, 279, 287A, 330
High Courts14 Dec 1995Allowed
R.N. Srivastava Vs Commissioner, Food and Civil Supplies Department and Another
Allahabad High Court · (1996) 1 UPLBEC 6
High Courts14 Dec 1995Dismissed
U.P. Work Charge and Muster Roll IV Class Employees Union and Another Vs State of U.P. and Others
Allahabad High Court · (1996) 1 UPLBEC 150
Constitution of India, 1950 — Article 300AUttar Pradesh Water Supply and Sewerage Act, 1975 — Section 14, 8, 8(2), 89, 89(1)
High Courts14 Dec 1995Allowed
Kashi Vyapar Pratinidhi,Mandal,Varanasi Vs Asstt.Registrar,Firms,Societies and Chits,Varanasi and Others
Allahabad High Court · (1995) 12 AHC CK 0078
Societies Registration Act, 1860 — Section 12D, 25
High Courts14 Dec 1995Disposed Of
S.K.Mishra and Another Vs D.I.O.S..Orai and Another
Allahabad High Court · (1995) 12 AHC CK 0077