High Courts03 Jan 1995Dismissed
Raj Narain Rai and others Vs Sadhu Rai and others
Allahabad High Court · AIR 1995 All 351
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 100, 107
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 70 of 70
High Courts03 Jan 1995Dismissed
Latif Ahmad Khan Vs The U.P. State Road Transport Corporation
Allahabad High Court · (1995) ACJ 1241 : AIR 1995 All 297
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 168
High Courts03 Jan 1995Dismissed
State of U.P. and Anr. Vs District Judge,Gorakhpur & Ors.
Allahabad High Court · (1995) 01 AHC CK 0086
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(1), 6(4)(a), 6(4)(a)(f)
High Courts03 Jan 1995Dismissed
Ashok Chandra Vs State of U.P.& Ors.
Allahabad High Court · (1995) 01 AHC CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 397, 457
High Courts03 Jan 1995Allowed
Jumai Vs Mushtaq
Allahabad High Court · (1995) 01 AHC CK 0025
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts03 Jan 1995Dismissed
U.P. State Road Transport Corporation Vs Latif Ahmed and Others
Allahabad High Court · (1996) AWC 67 Supp
Motor Vehicles Act, 1939 — Section 110D
High Courts02 Jan 1995Dismissed
State of U.P.and Another Vs District Judge,Gorakhpur and Others
Allahabad High Court · (1995) 01 AHC CK 0055
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(1), 6(4)(a), 6(4)(a)(f), 6(4)(f)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 114
High Courts02 Jan 1995Dismissed
Asha Devi Vs Director of Basic Education Alld and Others
Allahabad High Court · (1995) 01 AHC CK 0048
Constitution of India, 1950 — Article 226