High Courts21 Dec 1950Dismissed
Kumar Kant Narain Singh Vs Chandrabhal Singh
Allahabad High Court · AIR 1951 All 603
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 85, 86
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 1 of 24
High Courts21 Dec 1950
Jokhu Mal and Others Vs Gopi Mal
Allahabad High Court · AIR 1952 All 251
Agra Tenancy Act, 1926 — Section 14, 3(3), 35, 7, 99
High Courts21 Dec 1950Dismissed
Mt. Chunai Vs Ram Prasad and Others
Allahabad High Court · AIR 1951 All 167
Limitation Act, 1908 — Article 134, 148, 184
High Courts21 Dec 1950Dismissed
Lilambar Singh and Others Vs Jagroop Singh and Others
Allahabad High Court · (1951) 21 AWR 112
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts20 Dec 1950Dismissed
L. Ganga Prasad Vs Mst. Saroop Dei
Allahabad High Court · AIR 1951 All 568 : (1951) 21 AWR 151
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2, Order 47 Rule 7Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(2), 15
High Courts19 Dec 1950Dismissed
Bisheshar Dyal and Others Vs Bhaiya Chandrabhan Dutt Ram and Another
Allahabad High Court · (1951) 21 AWR 165
High Courts19 Dec 1950Allowed
Ram Narain Vs State
Allahabad High Court · AIR 1952 All 436
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182
High Courts18 Dec 1950Allowed
Mahabir Prasad Vs Enayat Elahi and Others
Allahabad High Court · AIR 1951 All 608
Registration Act, 1908 — Section 17, 2(6), 2(9)Transfer of Property Act, 1882 — Section 3
High Courts14 Dec 1950Dismissed
Pahalwan Vs State and Others
Allahabad High Court · AIR 1951 All 620 : (1951) 21 AWR 113
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Dec 1950Dismissed
Abdul Wahab Khan Vs Mohd. Hamid Ullah
Allahabad High Court · AIR 1951 All 238 : (1951) 21 AWR 364
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts12 Dec 1950Dismissed
Raj Bahadur Lal and Others Vs Sitla Prasad and Others
Allahabad High Court · AIR 1951 All 596 : (1951) 21 AWR 401
Contract Act, 1872 — Section 230Transfer of Property Act, 1882 — Section 82, 92
High Courts11 Dec 1950Allowed
Ansar Husain Vs State
Allahabad High Court · (1951) 21 AWR 169
Criminal Procedure Code, 1898 (CrPC) — Section 516A
High Courts11 Dec 1950Dismissed
Raja Ram and Others Vs State
Allahabad High Court · AIR 1953 All 133
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 297, 367
High Courts08 Dec 1950Dismissed
The National Security Assurance Co. Ltd. Vs Balmokand
Allahabad High Court · (1951) 21 AWR 213
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1950Allowed
Bhola Nath Vs Mt. Kaso Devi and Others
Allahabad High Court · AIR 1951 All 601
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49Partnership Act, 1932 — Section 29(2), 46
High Courts08 Dec 1950Dismissed
Baboo Ram Agarwal Vs The State
Allahabad High Court · AIR 1951 All 838
Preventive Detention Act, 1950 — Section 3, 3(1)
High Courts07 Dec 1950Dismissed
Mahadeo Vs Mela Ram
Allahabad High Court · (1951) 21 AWR 483
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Dec 1950Allowed
L. Hazari Lal Vs L. Ram Kumar and Another
Allahabad High Court · AIR 1951 All 572
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 6
High Courts07 Dec 1950Allowed
Ballabh Das and Another Vs Shiva Prasad
Allahabad High Court · AIR 1951 All 245 : (1951) 21 AWR 235
Limitation Act, 1908 — Article 182(4)
High Courts07 Dec 1950Allowed
Mst. Sunder Vs Lalta Prasad
Allahabad High Court · AIR 1956 All 211 : (1951) 21 AWR 148
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3