High Courts04 Feb 1950Dismissed

Tilakdhari Misra Vs Dhondha Ahir

Allahabad High Court · AIR 1950 All 439 : (1950) 20 AWR 427

Limitation Act, 1908 — Article 142, 144, 29Uttar Pradesh Tenancy Act, 1939 — Section 180, 180(1)
High Courts31 Jan 1950Dismissed

Amir Khan Vs State

Allahabad High Court · AIR 1950 All 423 : (1950) 20 AWR 328

Arms Act, 1959 — Section 15, 27Evidence Act, 1872 — Section 35, 65General Clauses Act, 1897 — Section 3(37)
High Courts30 Jan 1950Dismissed

Narain Vs Basdeo

Allahabad High Court · AIR 1950 All 437 : (1950) 20 AWR 351

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 92