High Courts10 Jan 1950Dismissed

Pearey Lal Vs Bhamandal Das

Allahabad High Court · AIR 1950 All 433

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(2), 8
High Courts05 Jan 1950Dismissed

Ganga Din Vs Gokul Prasad

Allahabad High Court · AIR 1950 All 407

Civil Procedure Code, 1908 (CPC) — Section 20, 9Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242