High Courts24 Feb 1950Dismissed
Ganga Sahai Vs Bharat Bhan and Others
Allahabad High Court · AIR 1950 All 480 : (1950) 20 AWR 348
Societies Registration Act, 1860 — Section 3Succession Act, 1925 — Section 236
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 22 of 24
High Courts24 Feb 1950Allowed
Firm Mahesh Glass Works Vs Governor General in Council
Allahabad High Court · AIR 1950 All 543
Railways Act, 1890 — Section 72, 75
High Courts23 Feb 1950Allowed
Munnalal Vs D.P. Singh
Allahabad High Court · AIR 1950 All 455 : (1950) 20 AWR 481
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 499, 500
High Courts23 Feb 1950Allowed
Raizada Sumer Chand Jain Vs Lala Dip Chand Jain
Allahabad High Court · AIR 1950 All 443
Legal Practitioners (Fees) Act, 1926 — Section 3, 4
High Courts21 Feb 1950Dismissed
Narain Vs Rex
Allahabad High Court · AIR 1950 All 441
Criminal Procedure Code, 1898 (CrPC) — Section 221, 242, 255Evidence Act, 1872 — Section 100, 101, 102, 103Railways Act, 1890 — Section 112, 113, 113(4)
High Courts21 Feb 1950Dismissed
Brahmdutt Vs State
Allahabad High Court · AIR 1950 All 483 : (1950) 20 AWR 422
Criminal Procedure Code, 1898 (CrPC) — Section 351, 403, 526
High Courts20 Feb 1950Dismissed
Ajgoot Singh Vs Rex
Allahabad High Court · AIR 1950 All 490 : (1950) 20 AWR 485
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Feb 1950Dismissed
Mohammad Farooq Vs Rex through Tufail Ahmad
Allahabad High Court · AIR 1950 All 501 : (1950) 20 AWR 323
Arbitration Act, 1940 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 80, 91
High Courts20 Feb 1950Allowed
Shiromani Sugar Mills Ltd. Vs Debi Prasad
Allahabad High Court · AIR 1950 All 508
Companies Act, 1913 — Section 101, 30, 30(2), 38, 86Contract Act, 1872 — Section 18, 19Evidence Act, 1872 — Section 101, 102, 103
High Courts17 Feb 1950Allowed
Kanhaiya Lal Bhargava and Another Vs Banshi Lal and Others
Allahabad High Court · AIR 1950 All 444 : (1950) 20 AWR 338
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 151Uttar Pradesh Encumbered Estates Act, 1934 — Section 4, 45
High Courts16 Feb 1950Dismissed
Agra Province Zamindar Association Vs Prem Mohan Verma
Allahabad High Court · AIR 1950 All 447
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Societies Registration Act, 1860 — Section 6
High Courts16 Feb 1950Allowed
Karim Bux Vs Rex through Karimullah
Allahabad High Court · AIR 1950 All 464 : (1950) 20 AWR 346
Penal Code, 1860 (IPC) — Section 425, 427
High Courts16 Feb 1950
State Vs Kashi Prasad
Allahabad High Court · AIR 1950 All 486
Limitation Act, 1908 — Section 12
High Courts16 Feb 1950
State Vs Badruddin
Allahabad High Court · (1950) 20 AWR 345
Criminal Procedure Code, 1898 (CrPC) — Section 103Opium Act, 1878 — Section 9(a)Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts14 Feb 1950Disposed Of
Pratap Bahadur Singh Vs Dau Bahadur Singh and Others
Allahabad High Court · AIR 1952 All 581
Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts14 Feb 1950Dismissed
Ebadullah Khan Vs Municipal Board and Another
Allahabad High Court · AIR 1950 All 450 : (1950) 20 AWR 617
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84(1), Order 47 Rule 1
High Courts14 Feb 1950Allowed
Shib Charan Lal Vs Zalim Singh
Allahabad High Court · AIR 1950 All 530 : (1950) 20 AWR 313
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts10 Feb 1950Dismissed
Bindeshwari Ahir and Another Vs Bishwanath Singh and Others
Allahabad High Court · AIR 1950 All 421 : (1950) 20 AWR 321
Civil Procedure Code, 1908 (CPC) — Section 100, 86, 87Specific Relief Act, 1877 — Section 27
High Courts09 Feb 1950Allowed
B. Bhuwan Bhushan Shah Vs B. Balbhaddar Das and Another
Allahabad High Court · AIR 1950 All 460 : (1950) 20 AWR 341
Court fees Act, 1870 — Section 7(1), 7(2)
High Courts07 Feb 1950Dismissed
Ram Gopal and Others Vs Official Receiver, Judge''s Court and Others
Allahabad High Court · AIR 1950 All 479
Provincial Insolvency Act, 1920 — Section 54, 54(1)