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Allahabad High Court judgments, 1950

471 judgments · page 20 of 24

High Courts22 Mar 1950Dismissed

Lunkush and Others Vs Rajendra Sahai

Allahabad High Court · AIR 1950 All 528 : (1950) 20 AWR 487

Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1908 — Article 144Uttar Pradesh Tenancy Act, 1939 — Section 180
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High Courts22 Mar 1950Allowed

Ganga Sahai Vs Nihal and Another

Allahabad High Court · AIR 1952 All 310

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94Limitation Act, 1908 — Article 120, 144Registration Act, 1908 — Section 2(9)
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High Courts17 Mar 1950

Harpal Singh Vs State

Allahabad High Court · AIR 1950 All 562

Adaptation of Laws Order, 1950 — Rule 28Constitution of India, 1950 — Article 13(1), 21, 22, 22(1), 22(2)Criminal Procedure Code, 1898 (CrPC) — Section 123A, 491
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High Courts14 Mar 1950Allowed

Prithi Singh Vs Ganesh Pd. Singh

Allahabad High Court · AIR 1951 All 462

Civil Procedure Code, 1908 (CPC) — Section 16Transfer of Property Act, 1882 — Section 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 18, 30
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