High Courts13 Apr 1950Dismissed
Gopal Singh and Others Vs Hukam Singh and Another
Allahabad High Court · AIR 1950 All 644
Civil Procedure Code, 1908 (CPC) — Section 65Evidence Act, 1872 — Section 18, 21
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 18 of 24
High Courts13 Apr 1950
Mrs. Chandramani Dubey and Another Vs Rama Shankar Dubey and Others
Allahabad High Court · AIR 1951 All 529
Christian Marriage Act, 1872 — Section 5, 88Transfer of Property Act, 1882 — Section 122
High Courts12 Apr 1950Allowed
Abhilakh Ram Vs B. Uma Shanker
Allahabad High Court · AIR 1950 All 666 : (1950) 20 AWR 509
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14Uttar Pradesh General Clauses Act, 1904 — Section 1(3), 4(10), 5
High Courts11 Apr 1950Dismissed
Badri Prasad Vs Mata Prasad and Another
Allahabad High Court · AIR 1950 All 663
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
High Courts11 Apr 1950Dismissed
Rudrapal Singh Vs Rex, through Shankar Singh
Allahabad High Court · AIR 1950 All 609
Penal Code, 1860 (IPC) — Section 415, 417
High Courts11 Apr 1950Allowed
The State of Uttar Pradesh Vs Bati and Others
Allahabad High Court · AIR 1950 All 625
Criminal Procedure Code, 1898 (CrPC) — Section 35, 369, 398(2), 561APenal Code, 1860 (IPC) — Section 64, 69
High Courts10 Apr 1950Dismissed
Deputy Commissioner of Partabgarh Vs The Universal Film Co. (India) Ltd.
Allahabad High Court · AIR 1950 All 696
Evidence Act, 1872 — Section 63, 67Uttar Pradesh Court of Wards Act, 1912 — Section 17, 18, 9
High Courts10 Apr 1950Dismissed
Ram Datt Singh and Another Vs Ajodhia Singh and Others
Allahabad High Court · AIR 1952 All 446 : (1951) 21 AWR 16
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts10 Apr 1950Dismissed
Chotey Lal Vs Mt. Durga Bai
Allahabad High Court · AIR 1950 All 661 : (1950) 20 AWR 506
Easements Act, 1882 — Section 60Registration Act, 1908 — Section 2(7), 49Transfer of Property Act, 1882 — Section 105, 107
High Courts10 Apr 1950Allowed
Mahabal Singh and Another Vs Ram Raj and Others
Allahabad High Court · AIR 1950 All 604 : (1950) 20 AWR 624
Avadh Rent Act, 1886 — Section 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Tenancy Act, 1939 — Section 2, 44
High Courts10 Apr 1950
Badri Prasad and Another Vs Shankar Lall
Allahabad High Court · AIR 1950 All 713
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 8
High Courts06 Apr 1950Dismissed
Balwant Singh and Others Vs Umrao Singh and Others
Allahabad High Court · AIR 1952 All 334
High Courts06 Apr 1950Dismissed
Mahant Udai Pratap Gir and Another Vs Shanta Devi and Others
Allahabad High Court · (1956) 26 AWR 366
Succession Act, 1925 — Section 104, 119, 2
High Courts05 Apr 1950Dismissed
Chittan Singh Vs Sahib Dayal and Others
Allahabad High Court · AIR 1950 All 617
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts05 Apr 1950Allowed
Sunder Lal Vs Ram Sarup and Another
Allahabad High Court · AIR 1952 All 205 : (1951) 21 AWR 104
Contract Act, 1872 — Section 151
High Courts04 Apr 1950Allowed
B. Chotey Lal Vs Fazlul Rahman Khan
Allahabad High Court · AIR 1954 All 176
Uttar Pradesh Redemption Act, 1940 — Section 2(3), 21, 8
High Courts04 Apr 1950Dismissed
Gajraj Singh Vs Mt. Deohlu
Allahabad High Court · AIR 1952 All 331
Guardians and Wards Act, 1890 — Section 17
High Courts04 Apr 1950Allowed
Ghafoor Darzi Vs Ram Nath Misir and Another
Allahabad High Court · AIR 1950 All 655 : (1950) 20 AWR 646
Civil Procedure Code, 1908 (CPC) — Section 38, 47Limitation Act, 1908 — Article 182(4)
High Courts04 Apr 1950Dismissed
Raj Bahadur Singh Vs Ram Sumiran Misra and Others
Allahabad High Court · AIR 1950 All 692
Specific Relief Act, 1877 — Section 12United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12, 24
High Courts03 Apr 1950Dismissed
Mt. Wahidan Vs Rex
Allahabad High Court · AIR 1950 All 482
Criminal Procedure Code, 1898 (CrPC) — Section 531