High Courts02 May 1950
L. Subhkaran Seksaria Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 587 : (1950) 20 AWR 633 : (1950) 18 ITR 773
Income Tax Act, 1922 — Section 34
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 17 of 24
High Courts01 May 1950Dismissed
Chotey Lal Vs Sheo Shankar
Allahabad High Court · AIR 1951 All 478
Transfer of Property Act, 1882 — Section 111, 112, 113, 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Transfer of Property Act, 1882 — Section 111, 112, 113, 116
High Courts01 May 1950Dismissed
Sahadeo Singh Vs Kuber Nath Lal and Others
Allahabad High Court · AIR 1950 All 632
Agra Pre-emption Act, 1922 — Section 11, 4(10)Contract Act, 1872 — Section 2Limitation Act, 1908 — Article 10, 120
High Courts01 May 1950Partly Allowed
Jagdamba Misir Vs Ram Jit Singh and Others
Allahabad High Court · AIR 1953 All 253
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3, 3(2)
High Courts01 May 1950Dismissed
Mt. Ganga Devi Vs Bijai Singh
Allahabad High Court · AIR 1952 All 214 : (1950) 20 AWR 580
Special Marriage Act, 1954 — Section 22, 24Succession Act, 1925 — Section 33
High Courts01 May 1950Dismissed
Ram Kali Vs Gaya Prasad and Others
Allahabad High Court · AIR 1950 All 653
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 441, 451
High Courts28 Apr 1950Dismissed
Rameshwar Bux Singh and Others Vs Ganga Bux Singh and Others
Allahabad High Court · AIR 1950 All 598
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1Contract Act, 1872 — Section 45Limitation Act, 1908 — Section 22(1), 3
High Courts28 Apr 1950Dismissed
Azim Ullah Vs State
Allahabad High Court · AIR 1950 All 610 : (1950) 20 AWR 466
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 71Uttar Pradesh Excise Act, 1910 — Section 60, 70
High Courts28 Apr 1950Dismissed
R.R. Chari Vs State
Allahabad High Court · AIR 1950 All 626
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts28 Apr 1950Dismissed
Triloki Nath Vs State
Allahabad High Court · AIR 1950 All 657 : (1950) 20 AWR 592
Defence of India Rules, 1962 — Rule 81, 81(2)Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2), 5, 7, 8Government of India Act, 1935 — Section 297
High Courts26 Apr 1950Dismissed
Ballabh Dass Vs Rex
Allahabad High Court · AIR 1950 All 667 : (1950) 20 AWR 469
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts25 Apr 1950Disposed Off
Ganga Sahai Umrao Singh Vs Commissioner of Excess Profits Tax
Allahabad High Court · AIR 1950 All 595 : (1950) 20 AWR 595 : (1950) 18 ITR 988
Excess Profits Tax Act, 1940 — Section 10A
High Courts25 Apr 1950Dismissed
Fateh Bahadur Singh Vs Ram Deo
Allahabad High Court · AIR 1950 All 540
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 45, 45(3)
High Courts25 Apr 1950Dismissed
State and Others Vs Bansu and Others
Allahabad High Court · AIR 1950 All 669
Criminal Procedure Code, 1898 (CrPC) — Section 259, 350, 350(1), 403
High Courts24 Apr 1950Dismissed
Rameshwar Baksh Singh and Others Vs Ganga Bux Singh and Others
Allahabad High Court · (1950) 20 AWR 584
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Contract Act, 1872 — Section 45
High Courts24 Apr 1950Dismissed
Kunwar Bhadur and Others Vs Bhagwati Prasad and Others
Allahabad High Court · AIR 1950 All 660
Uttar Pradesh Tenancy Act, 1939 — Section 242
High Courts24 Apr 1950Dismissed
Sheo Dhari Pandey Vs Nand Kumar Pandey
Allahabad High Court · AIR 1950 All 699 : (1950) 20 AWR 652
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts20 Apr 1950Dismissed
Abdul Aziz Vs State
Allahabad High Court · AIR 1950 All 611 : (1950) 20 AWR 529
Constitution of India, 1950 — Article 227(1)Uttar Pradesh Panchayat Raj Act, 1947 — Section 52, 56
High Courts17 Apr 1950Allowed
Devi Nath Vs Ram Datt and Others
Allahabad High Court · AIR 1950 All 664 : (1950) 20 AWR 530
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts14 Apr 1950Dismissed
Bhajju Lal and Others Vs Bechey Singh and Others
Allahabad High Court · AIR 1950 All 665
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4