High Courts31 May 1950Dismissed
Girishnarain Awasthy Vs The State
Allahabad High Court · AIR 1951 All 355
Criminal Procedure Code, 1898 (CrPC) — Section 233
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 15 of 24
High Courts30 May 1950Dismissed
Indu Bhushan Ghosh and Another Vs The State
Allahabad High Court · AIR 1950 All 639
Criminal Procedure Code, 1898 (CrPC) — Section 196A, 196A(2), 197, 197(1), 233Penal Code, 1860 (IPC) — Section 107, 420, 477A, 511, 53
High Courts30 May 1950Dismissed
Babu Lal Vs The State
Allahabad High Court · AIR 1950 All 631
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts29 May 1950Dismissed
Mohd. Athar Rizvi Vs State
Allahabad High Court · AIR 1951 All 456
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3
High Courts26 May 1950Dismissed
Mohd. Ilyas Vs The State
Allahabad High Court · (1950) 05 AHC CK 0026
Evidence Act, 1872 — Section 27, 9
High Courts22 May 1950
State Vs Jhabbu and Others
Allahabad High Court · AIR 1952 All 445
Evidence Act, 1872 — Section 9
High Courts19 May 1950
Ram Kishan Vs State
Allahabad High Court · AIR 1951 All 181 : (1951) 21 AWR 128
Uttar Pradesh Control of Supplies (Temporary Powers) Act, 1947 — Section 1(4)
High Courts17 May 1950
Gendan Lal Vs State
Allahabad High Court · AIR 1951 All 403
Motor Vehicles Act, 1939 — Section 123, 42, 42(1), 68Uttar Pradesh Motor Vehicles Rules, 1998 — Rule 81(10)
High Courts15 May 1950Dismissed
Manna Vs Ram Ghulam and Another
Allahabad High Court · AIR 1950 All 619
Penal Code, 1860 (IPC) — Section 499
High Courts15 May 1950
Sukhdeo Singh Vs State
Allahabad High Court · AIR 1951 All 410
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 262, 263Railways Act, 1890 — Section 112, 113
High Courts11 May 1950Disposed Of
Moti Lal and Others Vs The Government of the State of Uttar Pradesh and Others
Allahabad High Court · AIR 1951 All 257
Constitution of India, 1950 — Article 13, 14, 154(1), 19, 19(1)Motor Vehicles Act, 1939 — Section 42(1), 42(3), 44(2), 47, 47(1)
High Courts11 May 1950Dismissed
Mahesh Prasad Vs Mt. Mundar
Allahabad High Court · AIR 1951 All 141
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 15, 11, 47Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 100, 39, 52
High Courts11 May 1950Disposed Off
Sohan Pathak and Sons Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 648 : (1951) 21 AWR 33 : (1953) 24 ITR 395
Excess Profits Tax Act, 1940 — Section 10A, 10A(1)Income Tax Act, 1922 — Section 66(1)
High Courts11 May 1950
State Vs Saidu Khan and Another
Allahabad High Court · AIR 1951 All 21
Penal Code, 1860 (IPC) — Section 304, 325, 34
High Courts11 May 1950Disposed Of
L.N. Gadodia and Co. Vs The Commr. of Income Tax, United and Central Provinces and Berar, Lucknow
Allahabad High Court · AIR 1953 All 271
Excess Profits Tax Act, 1940 — Section 4
High Courts11 May 1950Dismissed
Mt. Jileba Vs Mt. Parmesra
Allahabad High Court · AIR 1950 All 700
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Evidence Act, 1872 — Section 91Hindu Widows Remarriage Act, 1856 — Section 2
High Courts11 May 1950Disposed Of
Keshar Sugar Works Vs R.C. Sharma and Others
Allahabad High Court · AIR 1951 All 122
Limitation Act, 1908 — Section 12, 12(2)
High Courts11 May 1950Allowed
Radha Kishan Vs Ram Nagar Co-operative Society and Others
Allahabad High Court · AIR 1951 All 341
Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts11 May 1950
L. N. GADODIA AND CO. Vs COMMISSIONER OF Income Tax, UNITED AND CENTRAL PROVINCES AND BERAR.
Allahabad High Court · (1951) 20 ITR 460
Excess Profits Tax Act, 1940 — Section 21
High Courts11 May 1950Allowed
Mt. Shamshunnissa and Another Vs Latafat Husain and Another
Allahabad High Court · AIR 1950 All 688 : (1950) 20 AWR 654
Civil Procedure Code, 1908 (CPC) — Section 38, 47Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 10, 3