High Courts08 Aug 1950
Jagat Narain and Others Vs Radhey Shiam and Others
Allahabad High Court · (1950) 20 AWR 662
Limitation Act, 1908 — Section 28
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 13 of 24
High Courts07 Aug 1950Allowed
Mt. Bipti Vs Kali Din
Allahabad High Court · AIR 1951 All 420
Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts04 Aug 1950Allowed
Jai Dayal Pearey Lal Vs Chunni Lal Parsotam Dass and Another
Allahabad High Court · AIR 1951 All 359
Arbitration Act, 1940 — Section 14, 30, 5, 9
High Courts04 Aug 1950Disposed Of
Shyam Lal Vs Ranbir Singh
Allahabad High Court · AIR 1951 All 386
Succession Act, 1925 — Section 61
High Courts04 Aug 1950Dismissed
Firm Jawahar Lal Sundar Lal Vs Firm Jagdish Rai Baij Nath
Allahabad High Court · AIR 1951 All 335
Arbitration Act, 1940 — Section 23, 25, 8Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts03 Aug 1950Dismissed
Sahir Husain Khan Vs Sirajul Haq
Allahabad High Court · AIR 1951 All 853
Transfer of Property Act, 1882 — Section 106
High Courts03 Aug 1950Allowed
Khangar Vs Jhamman and Another
Allahabad High Court · AIR 1950 All 734 : (1950) 20 AWR 640
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 537
High Courts03 Aug 1950Dismissed
Ramdeo Prasad Vs State
Allahabad High Court · AIR 1951 All 415 : (1951) 21 AWR 271
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10(2), Order 16 Rule 10(3), Order 16 Rule 12, 32
High Courts02 Aug 1950Dismissed
H.R. Sugar Factory, Bareilily Vs Ram Moorti
Allahabad High Court · (1950) 20 AWR 613
Contract Act, 1872 — Section 70
High Courts02 Aug 1950Allowed
Firm Narain Das Balak Ram Vs Bhagwan Das Kedar Nath and Others
Allahabad High Court · AIR 1951 All 860 : (1951) 21 AWR 248
Arbitration Act, 1940 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jul 1950Allowed
Jawala Prasad Vs Amar Nath
Allahabad High Court · AIR 1951 All 474
Arbitration Act, 1940 — Section 21, 25, 3Arbitration Act, 1940 — Section 21, 25, 3Arbitration Act, 1940 — Section 21, 25, 3
High Courts31 Jul 1950Allowed
Moti Lal Jhun Jhunia Vs Mool Chand
Allahabad High Court · AIR 1952 All 242
Sales of Goods Act, 1930 — Section 23, 23(1), 54, 54(4)
High Courts28 Jul 1950Dismissed
Babu Lal Vs Kanhai and Others
Allahabad High Court · AIR 1952 All 303
Limitation Act, 1908 — Article 182
High Courts27 Jul 1950Allowed
Girja Shankar and Others Vs Jagannath and Others
Allahabad High Court · AIR 1952 All 301
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 6Transfer of Property Act, 1882 — Section 43
High Courts27 Jul 1950
Ram Prasad and Others Vs Suraj Bali and Others
Allahabad High Court · AIR 1951 All 859
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 3
High Courts26 Jul 1950Allowed
Dominion of India Vs Roop Chand
Allahabad High Court · (1950) 20 AWR 657
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Jul 1950Allowed
Saltanat Begam Vs Syed Mohd. Saadat Ali Khan
Allahabad High Court · AIR 1951 All 817
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27
High Courts26 Jul 1950Disposed Of
Krishna Kumar and Others Vs Brijbasi Lal and Others
Allahabad High Court · AIR 1952 All 361
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 69(3), Order 21 Rule 90, 104, 2(2)
High Courts25 Jul 1950Dismissed
Swayamber Singh Vs Ghasitey Ram
Allahabad High Court · AIR 1952 All 479
Limitation Act, 1908 — Article 66, 72, 75, 80
High Courts24 Jul 1950Allowed
Abdul Hakim Vs Jan Mohammad and Others
Allahabad High Court · AIR 1951 All 247
Constitution of India, 1950 — Article 13(1), 19(1)United Provinces Regulation of Agricultural Credit Act, 1940 — Section 26(2)