CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 1950

471 judgments · page 11 of 24

High Courts06 Sept 1950

Hira Lal Vs Deputy Commissioner

Allahabad High Court · AIR 1951 All 483 : (1951) 21 AWR 14

Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106Transfer of Property Act, 1882 — Section 106
Read judgment
High Courts06 Sept 1950

Mohammad Wasi and Another Vs State

Allahabad High Court · AIR 1951 All 441 : (1951) 21 AWR 80

Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
Read judgment
High Courts01 Sept 1950Dismissed

Mt. Partaba and Others Vs Ganga Bux

Allahabad High Court · AIR 1951 All 417 : (1951) 21 AWR 244

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11, 151Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11, 151
Read judgment
High Courts24 Aug 1950Dismissed

Inder Pal Singh Vs Sarnam Singh

Allahabad High Court · AIR 1951 All 823 : (1951) 21 AWR 91

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3Transfer of Property Act, 1882 — Section 5
Read judgment
High Courts23 Aug 1950Dismissed

Mohammad Khan Vs Mohammad Salim Khan

Allahabad High Court · AIR 1951 All 392 : (1951) 21 AWR 237

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 148, 19Transfer of Property Act, 1882 — Section 60, 62
Read judgment
High Courts23 Aug 1950Dismissed

Ram Chand Vs Ram Swarup

Allahabad High Court · AIR 1952 All 654 : (1951) 21 AWR 358

Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(3), 15, 3
Read judgment
High Courts22 Aug 1950

Mt. Shyamrathi Kunwar Vs Dharam Deo Singh

Allahabad High Court · AIR 1951 All 428 : (1951) 21 AWR 94

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 23
Read judgment