High Courts18 Aug 1950Dismissed

Nanku Vs Pathar Din

Allahabad High Court · AIR 1952 All 305

Limitation Act, 1908 — Article 144Uttar Pradesh Tenancy Act, 1939 — Section 180, 288
High Courts09 Aug 1950Dismissed

Raghubir and Others Vs Rex

Allahabad High Court · AIR 1951 All 365

Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 439Penal Code, 1860 (IPC) — Section 149, 302, 304, 323
High Courts09 Aug 1950Allowed

Gopal Vs Jagdish Singh and Others

Allahabad High Court · AIR 1951 All 413 : (1951) 21 AWR 219 : (1950) 20 AWR 630

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Uttar Pradesh Agriculturists Relief Act, 1934 — Section 34
High Courts08 Aug 1950Allowed

Sakhawat Husain Vs Rajjab and Another

Allahabad High Court · AIR 1951 All 424 : (1950) 20 AWR 642

Provincial Small Cause Courts Act, 1887 — Section 17Provincial Small Cause Courts Act, 1887 — Section 17Provincial Small Cause Courts Act, 1887 — Section 17