High Courts22 Dec 1944Allowed
Puttu Vs Emperor
Allahabad High Court · (1944) 12 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 304Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 1 of 13
High Courts21 Dec 1944Dismissed
Abid Ali Khan Vs The Government of The United Provinces
Allahabad High Court · (1944) 12 AHC CK 0025
Press (Emergency Powers) Act, 1931 — Section 23, 4(1)
High Courts21 Dec 1944Dismissed
Hira Singh and Others Vs Emperor
Allahabad High Court · AIR 1946 All 457 : (1946) 16 AWR 177
High Courts21 Dec 1944Dismissed
Jawahir Vs Emperor through Behari Singh and Others
Allahabad High Court · AIR 1945 All 206 : (1945) 15 AWR 82
High Courts20 Dec 1944Disposed Of
Chandika Singh and Another Vs Girwar Singh and Another
Allahabad High Court · (1944) 12 AHC CK 0022
Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115Partition Act, 1893 — Section 4
High Courts15 Dec 1944Dismissed
Mst. Khaliqan Vs Emperor
Allahabad High Court · (1944) 12 AHC CK 0029
Criminal Procedure Code, 1898 (CrPC) — Section 100
High Courts15 Dec 1944
Brijnandan Prosad Vs Emperor through Municipal Board
Allahabad High Court · AIR 1945 All 232 : (1945) 15 AWR 66
High Courts15 Dec 1944Dismissed
Sher Singh Vs Kishori Lal and Another
Allahabad High Court · AIR 1945 All 237 : (1945) 15 AWR 35
High Courts15 Dec 1944Dismissed
Sant Bakhsh Singh and Others Vs Lachhman Prasad and Others
Allahabad High Court · (1944) 12 AHC CK 0002
Evidence Act, 1872 — Section 153Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts13 Dec 1944Dismissed
Deokinandan and Another Vs Badri Prasad and Others
Allahabad High Court · AIR 1945 All 141 : (1945) 15 AWR 77
High Courts13 Dec 1944Allowed
Abdulla Jan Khan and Another Vs B. Parbati Nath and Others
Allahabad High Court · AIR 1945 All 213 : (1945) 15 AWR 96
High Courts11 Dec 1944Allowed
The Collector of Meerut in charge, Court of Wards and Special Manager of Estate of Bibi Naushaba Begum Vs Lala Hardian Singh and Others
Allahabad High Court · AIR 1945 All 156 : (1945) 15 AWR 28
High Courts11 Dec 1944
Pyare Lal and another Vs Emperor
Allahabad High Court · AIR 1945 All 135 : (1945) 15 AWR 31
High Courts11 Dec 1944Dismissed
Pyare Lal and Another Vs Emperor
Allahabad High Court · AIR 1945 All 135 : (1945) 15 AWR 31
High Courts08 Dec 1944Allowed
Shiam Behari Lal Gour and Others Vs Madan Singh
Allahabad High Court · AIR 1945 All 293 : (1945) 15 AWR 338
High Courts08 Dec 1944Dismissed
District Board Vs Lala Gyan Prasad
Allahabad High Court · AIR 1945 All 307 : (1945) 15 AWR 26
High Courts08 Dec 1944
Firm Gulabrai Narain Das Vs Firm Ilahi Bux Mohammad Ayub
Allahabad High Court · AIR 1945 All 185 : (1945) 15 AWR 45
High Courts06 Dec 1944Dismissed
Sant Prasad Sahu Vs Dallu Sahu and Others
Allahabad High Court · (1944) 12 AHC CK 0030
Encumbered Estates Act, 1934 — Section 16
High Courts06 Dec 1944Dismissed
Bohra Bhup Singh Vs Sakha Ram and Others and Bohra Ganga
Allahabad High Court · AIR 1945 All 158 : (1945) 15 AWR 51
High Courts06 Dec 1944Allowed
Ram Narain Vs Jai Gopal
Allahabad High Court · AIR 1945 All 219 : (1945) 15 AWR 23