High Courts06 Dec 1944Disposed Of
Kashi Prasad Vs Mt. Satwati and Another
Allahabad High Court · AIR 1945 All 136 : (1945) 15 AWR 48
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 2 of 13
High Courts05 Dec 1944Dismissed
Mrs. G.H. Orde Vs A. Skinner and Others
Allahabad High Court · AIR 1945 All 331 : (1945) 15 AWR 221
High Courts05 Dec 1944Dismissed
Pt. Lalmani Pande Vs Lala Gopal Sah and Another
Allahabad High Court · AIR 1945 All 221 : (1945) 15 AWR 184
High Courts04 Dec 1944Dismissed
Joti Bhushan Gupta Vs B.N. Sarkar through S.N. Mittra, Manager
Allahabad High Court · AIR 1945 All 311 : (1946) 16 AWR 315
High Courts04 Dec 1944Dismissed
Jawahar Lal Vs Sri Thakur Radha Gopaljee Maharaj
Allahabad High Court · AIR 1945 All 169 : (1945) 15 AWR 138
High Courts04 Dec 1944Allowed
Pearey Lal Vs Hub Lal
Allahabad High Court · AIR 1945 All 139 : (1945) 15 AWR 27
High Courts04 Dec 1944Allowed
Suraj Prasad Vs Mt. Makhna Devi and Another
Allahabad High Court · AIR 1946 All 127 : (1945) 15 AWR 392
High Courts04 Dec 1944
Kishun Bahadur and others Vs Badri Narain Pathak and others
Allahabad High Court · (1944) 12 AHC CK 0004
High Courts01 Dec 1944Allowed
L. Charan Das Vs L. Gur Saran Das Kapur
Allahabad High Court · AIR 1945 All 146 : (1945) 15 AWR 49
High Courts01 Dec 1944Disposed Of
Pt. Sada Nand and Others Vs Sher Singh and Another
Allahabad High Court · AIR 1945 All 153 : (1945) 15 AWR 42
High Courts30 Nov 1944Disposed Of
Parbati Devi Vs Uttar Pradesh Government
Allahabad High Court · (1944) 11 AHC CK 0020
Court Fees Act, 1870 — Section 7(viii)Criminal Procedure Code, 1898 (CrPC) — Section 87, 88
High Courts30 Nov 1944Dismissed
Raushan Jahan Begam and Others Vs The Scottish Union and National Insurance Company
Allahabad High Court · (1944) 11 AHC CK 0019
Contract Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 304
High Courts29 Nov 1944Dismissed
Chaudhari Padam Singh Vs Munwar Chandra Raj Saran Singh
Allahabad High Court · AIR 1945 All 144 : (1945) 15 AWR 39
High Courts25 Nov 1944Allowed
Abdul Alim and Others Vs Hayat Mohammad and Others
Allahabad High Court · (1944) 11 AHC CK 0002
Oudh Courts Act, 1925 — Section 12(2)
High Courts24 Nov 1944Dismissed
Bhagwan Das Vs Mt. Bitton
Allahabad High Court · AIR 1945 All 227 : (1945) 15 AWR 83
High Courts23 Nov 1944Dismissed
B. Mohd. Fazalur Rahman Vs Nand Kishore Chaube and Others
Allahabad High Court · AIR 1945 All 140 : (1945) 15 AWR 1
High Courts22 Nov 1944Dismissed
Gur Dularey and Another Vs Durga Prasad and Another
Allahabad High Court · (1944) 11 AHC CK 0025
Evidence Act, 1872 — Section 91Limitation Act, 1908 — Section 5
High Courts22 Nov 1944Dismissed
Lachhman Singh and Others Vs Emperor
Allahabad High Court · (1944) 11 AHC CK 0024
Cattle Trespass Act, 1871 — Section 10, 24Penal Code, 1860 (IPC) — Section 147, 149
High Courts21 Nov 1944Allowed
Achuta Nand Tewari and Others Vs Chandrabali Nath Tewari and Others
Allahabad High Court · AIR 1946 All 142 : (1945) 15 AWR 323
High Courts21 Nov 1944Dismissed
Jiwan Das and Another Vs Sahu Sarju Prasad and Others
Allahabad High Court · AIR 1945 All 299