High Courts21 Nov 1944
Kailashi Vs Shankar and Another
Allahabad High Court · AIR 1945 All 164 : (1945) 15 AWR 61
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 3 of 13
High Courts18 Nov 1944Allowed
SHIROMANI SUGAR MILLS LTD. (IN LIQUIDATION) Vs GOVERNOR-GENERAL IN COUNCIL.
Allahabad High Court · (1945) 13 ITR 480
Companies Act, 1913 — Section 169Income Tax Act, 1961 — Section 46
High Courts17 Nov 1944Dismissed
Debi Prasad Vs Ram Ablakh and Others
Allahabad High Court · (1944) 11 AHC CK 0029
Limitation Act, 1908 — Section 5
High Courts17 Nov 1944Dismissed
Manohar Lal and Others Vs Mst. Menda and Another
Allahabad High Court · (1944) 11 AHC CK 0027
Oudh Courts Act, 1925 — Section 14(2)
High Courts17 Nov 1944Dismissed
Mangi Lal Vs Emperor
Allahabad High Court · AIR 1945 All 98 : (1945) 15 AWR 11
High Courts16 Nov 1944Dismissed
Sukhendra Bahadur Singh Vs Mst. Janak Devi and Another
Allahabad High Court · (1944) 11 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35Encumbered Estates Act, 1934 — Section 8
High Courts16 Nov 1944
Ghulam Husain and Others Vs Emperor
Allahabad High Court · AIR 1945 All 182 : (1945) 15 AWR 19
High Courts14 Nov 1944
Syed Aijaz Husain, Debtor and Another Vs Rameshwar Prasad
Allahabad High Court · AIR 1945 All 235 : (1945) 15 AWR 10
High Courts14 Nov 1944Disposed Of
Tulshi Ram and Others Vs Nek Ram and Another
Allahabad High Court · AIR 1945 All 224 : (1945) 15 AWR 22
High Courts13 Nov 1944Allowed
Shiromani Sugar Mills, Ltd. Vs Governor-General in Council
Allahabad High Court · AIR 1945 All 354 : (1945) 15 AWR 404
High Courts13 Nov 1944
Shiam Lal and Others Vs Mukat Lal and Others
Allahabad High Court · AIR 1945 All 233 : (1945) 15 AWR 9
High Courts06 Nov 1944Dismissed
Afsar Ara Begam Vs Prince Ram Bakht and Others
Allahabad High Court · (1944) 11 AHC CK 0026
Succession Act, 1925 — Section 302
High Courts06 Nov 1944Dismissed
Nasir Uddin Vs Lala Baboo Lal and Others
Allahabad High Court · AIR 1945 All 197 : (1945) 15 AWR 36
High Courts06 Nov 1944Dismissed
Ganga Prasad and Others Vs Lalla Singh
Allahabad High Court · (1944) 11 AHC CK 0003
Encumbered Estates Act, 1934 — Section 7(2)
High Courts03 Nov 1944Dismissed
Deo Rai and Others Vs Arti Rai and Others
Allahabad High Court · AIR 1945 All 174 : (1945) 15 AWR 6
High Courts03 Nov 1944Dismissed
Chief Inspector of Stamps Vs Mt. Hulasiya
Allahabad High Court · AIR 1945 All 111 : (1945) 15 AWR 32
High Courts02 Nov 1944Dismissed
Lochan Singh and Others Vs Mauji Ram and Others
Allahabad High Court · AIR 1945 All 154 : (1945) 15 AWR 25
High Courts02 Nov 1944Dismissed
Badri Prasad and Another Vs Bhartu
Allahabad High Court · AIR 1945 All 119 : (1945) 15 AWR 21
High Courts01 Nov 1944Disposed Of
Maiyan Dalip Rajeshwari Debi Vs Sri 5 Mohan Bikram Sah alias Ram Raja and Others
Allahabad High Court · AIR 1945 All 409 : (1946) 16 AWR 278
High Courts27 Oct 1944Allowed
Kunwar Shri Krishna alias Lad Singh Vs Brahma Swarup and Others
Allahabad High Court · AIR 1945 All 217 : (1945) 15 AWR 4