High Courts02 Oct 1944Dismissed
Jitendra Mohan Singh Vs Thakurain Bindbasni Kunwar
Allahabad High Court · (1944) 10 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(2), 151
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 5 of 13
High Courts29 Sept 1944Disposed Off
Raja Mustafa Ali Khan Through The Special Manager Court of Wards Utraula District Gonda Vs The Commissioner of Income Tax U.P. and C.P.
Allahabad High Court · (1944) 09 AHC CK 0022
Income Tax Act, 1961 — Section 2(1)(a)Income Tax Act, 1961 — Section 2(1)(a)Income Tax Act, 1961 — Section 2(1)(a)
High Courts29 Sept 1944Disposed Of
Sardar Bahadur Sardar Singar Singh and Sons Vs The Commissioner of Income Tax U. P. and C. P. and Berar Lucknow
Allahabad High Court · (1944) 09 AHC CK 0019
Income Tax Act, 1961 — Section 66(3)
High Courts29 Sept 1944Disposed Off
Special Manager, Court of Wards Majgawan Estate, Gonda Vs The Commissioner of Income Tax, C. P. and U. P.
Allahabad High Court · (1944) 09 AHC CK 0018
Income Tax Act, 1961 — Section 66(1)
High Courts29 Sept 1944Allowed
Nageshwar Prasad and Another Vs Mata Prasad Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0017
Encumbered Estates Act, 1934 — Section 14, 9(5)(a)
High Courts29 Sept 1944
H.H. The Maharaja of Kapurthala Vs The Commissioner of Income Tax Central and United Provinces
Allahabad High Court · (1944) 09 AHC CK 0015
High Courts22 Sept 1944Allowed
Raj Ballam Ojha Vs Chandi Prasad Ojha and Others
Allahabad High Court · AIR 1945 All 59 : (1944) 14 AWR 295
High Courts21 Sept 1944Dismissed
Jagannath Vs Emperor
Allahabad High Court · AIR 1945 All 19 : (1944) 14 AWR 272
High Courts21 Sept 1944Allowed
Ambika Prasad Vs Kodai Upadhya
Allahabad High Court · AIR 1945 All 45 : (1944) 14 AWR 296
High Courts21 Sept 1944Dismissed
Scientific Apparatus and Chemical Works, Ltd. Vs B. Joti Prasad and Another
Allahabad High Court · AIR 1945 All 47 : (1945) 15 AWR 13
High Courts21 Sept 1944Dismissed
Sukhram Singh and Others Vs Emperor
Allahabad High Court · (1944) 09 AHC CK 0004
Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 1944Dismissed
Kateshar Singh Vs Jagdish Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts13 Sept 1944Dismissed
Paltan Singh Vs Prag Narain and Another
Allahabad High Court · (1944) 09 AHC CK 0002
Oudh Laws Act, 1876 — Section 9Transfer of Property Act, 1882 — Section 54
High Courts12 Sept 1944Allowed
The Commissioner of Income Tax Central And United Provinces Vs Shrimati Maharani Laxmipati Mahadevi Garu-Davagar Maharani of Jaypore
Allahabad High Court · (1944) 09 AHC CK 0020
Income Tax Act, 1961 — Section 68
High Courts12 Sept 1944Dismissed
Maharaj Kumar Mohd. Mahmud Hasan Khan and Another Vs Hafiz Abdul Haq and Another
Allahabad High Court · (1944) 09 AHC CK 0007
Easements Act, 1882 — Section 18(B)
High Courts11 Sept 1944Dismissed
Mohd. Mustaqim Vs Sukhraj and Others
Allahabad High Court · (1944) 09 AHC CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424
High Courts11 Sept 1944Dismissed
Sher Bahadur Singh alias Sham Sher Bahadur Singh Vs Ram Narain Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0006
Arbitration Act, 1940 — Section 48
High Courts09 Sept 1944Disposed Of
M.G. Kadir Vs Kesri Narain Jaitly and Others
Allahabad High Court · AIR 1945 All 67 : (1945) 15 AWR 15
High Courts09 Sept 1944
Raja Bahadur Sri Raja Pashupat Pratap Singh Vs Lalat Bahadur Singh and Others
Allahabad High Court · AIR 1945 All 46 : (1944) 14 AWR 291
High Courts08 Sept 1944Allowed
Sheikh Haidar Husain and Others Vs Syed Ali Mohammad and Others
Allahabad High Court · AIR 1945 All 54 : (1944) 14 AWR 294